Tribunals and Commissions23 Apr 2007Appeal dismissed
POST MASTER, DISTRICT COURT TIS HAZARI Vs AMARJIT SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 240
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 28 of 41
Tribunals and Commissions23 Apr 2007
ANOOP KUMAR Vs CHAITANYA HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 170
Tribunals and Commissions23 Apr 2007Revision Petition dismissed
P. Subramanian Vs Srivilliputhur Co-operative Spinning Mills Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPR 191 : 2007 3 CPJ 312
Tribunals and Commissions22 Apr 2007Revision Petitions dismissed
New India Assurance Co. Ltd. Vs Satish Kumar
National Consumer Disputes Redressal Commission · 2007 2 CPJ 187
Tribunals and Commissions20 Apr 2007
Vidya Bhushan Jain Vs SITARAM BHARTIA INSTITUTE OF SCIENCE AND RESEARCH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 342
Tribunals and Commissions20 Apr 2007Appeal dismissed
SUNDER RAJ Vs P.P.K. Memorial Hospital
National Consumer Disputes Redressal Commission · 2007 4 CPJ 481
Tribunals and Commissions20 Apr 2007
G S JHALA Vs Pawan Kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 101
Tribunals and Commissions20 Apr 2007Appeal dismissed
VIDYA DEVI Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 185
Tribunals and Commissions20 Apr 2007Appeal is dismissed
BRIG.(RETD.) KAMAL SOOD GURGAON Vs DLF UNIVERSAL LTD.NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 73 : 2007 3 CPJ 7
Tribunals and Commissions19 Apr 2007Appeal dismissed
NEELAM RAMASWAMY Vs CHURCH OF SOUTH INDIA HOSPITAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 336
Tribunals and Commissions19 Apr 2007Revision Petition dismissed
Coffee Board Vs K.S. SEETHARAMA
National Consumer Disputes Redressal Commission · 2007 2 CPR 217 : 2007 3 CPJ 404
Tribunals and Commissions19 Apr 2007
N VIMALAN Vs REGIONAL CANCER CENTRE RCC
National Consumer Disputes Redressal Commission · 2007 2 CPR 206 : 2007 3 CPJ 113
Tribunals and Commissions19 Apr 2007Appeal partly allowed
National Insurance Co. Ltd. Vs SARDAR LACHMAN SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 306
Tribunals and Commissions18 Apr 2007Appeal partly allowed
Arvind Mishra Vs DHARAMSAI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 401
Tribunals and Commissions18 Apr 2007Appeal allowed
National Insurance Co. Ltd. Vs Balbir Kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 235
Tribunals and Commissions18 Apr 2007Appeal allowed
RAMAYANVATI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPR 200 : 2007 3 CPJ 308
Tribunals and Commissions18 Apr 2007Appeals dismissed
RAJENDRA PRASAD DASH Vs UPALI SURAJITA DHAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 456
Tribunals and Commissions18 Apr 2007Appeal dismissed
SANTOSH BAI BADKUL Vs K.L. BANDI
National Consumer Disputes Redressal Commission · 2007 2 CPR 186 : 2007 3 CPJ 177 : 2007 3 UC 1911
Tribunals and Commissions18 Apr 2007
SHIVAM MOTORS P LTD Vs VIRENDRA SINGH KATIYAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 369
Tribunals and Commissions18 Apr 2007Appeal allowed
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs MADAN LAL GARG
National Consumer Disputes Redressal Commission · 2007 4 CPJ 398