Tribunals and Commissions26 Apr 2007
ANSARI HOSPITAL Vs NITIN KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 290
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 27 of 41
Tribunals and Commissions26 Apr 2007
L K INDNANI Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 491
Tribunals and Commissions26 Apr 2007Appeal allowed
SINGH TRANSPORT SERVICES Vs GAJANAND POHA UDHYOG
National Consumer Disputes Redressal Commission · 2007 3 CPJ 201
Tribunals and Commissions26 Apr 2007
NEW INDIA ASSURANCE COMPANY LTD. Vs CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA STATE WAREHOUSING CORPORATION
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 17
Tribunals and Commissions25 Apr 2007Revision Petition dismissed
Orphic Resorts Ltd. Vs USHA JAIN
National Consumer Disputes Redressal Commission · 2007 2 CPR 480 : 2007 3 CPJ 321
Tribunals and Commissions25 Apr 2007Revision Petition allowed
KAPIL CHIT FUND PVT. LTD. Vs A. SHRAVAN KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 232
Tribunals and Commissions25 Apr 2007
SANTOSH DEVI GUPTA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 66
Tribunals and Commissions25 Apr 2007
SHRAVAN KUMAR KAUSHAL Vs P JAAMJOOT
National Consumer Disputes Redressal Commission · 2008 1 CPJ 88
Tribunals and Commissions24 Apr 2007Revision Petition dismissed
MARUDHARA RAJASTHAN DAIRY PRODUCTS Vs PRAVEEN KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 467
Tribunals and Commissions24 Apr 2007Revision Petition dismissed
Sivakami Vs G.V.N. HOSPITAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 298
Tribunals and Commissions24 Apr 2007Appeal dismissed
New India Assurance Company Ltd Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 393
Tribunals and Commissions24 Apr 2007Revision Petition dismissed
United India Insurance Co. Ltd. Vs SINDHI SWEETS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 322
Tribunals and Commissions24 Apr 2007Application dismissed
NIDHEES BUILDER Vs N.K. SHARMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 67
Tribunals and Commissions24 Apr 2007
DHIR SINGH Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 91
Tribunals and Commissions24 Apr 2007Appeal allowed
KHULESH BAI Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 237
Tribunals and Commissions24 Apr 2007Appeal allowed
MAMTA CHAUDHARY Vs RAMSWAROOPDAS NIRANJANDAS CHARITABLE TRUST
National Consumer Disputes Redressal Commission · 2007 3 CPJ 186
Tribunals and Commissions24 Apr 2007petition is allowed
SANJEEV KUMAR Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 32
Tribunals and Commissions23 Apr 2007Appeal dismissed
GIAN CHAND GUPTA Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 204
Tribunals and Commissions23 Apr 2007
DELHI DEVELOPMENT AUTHORITY Vs PARABASEE COOPERATIVE GROUP HOUSING SOCIETY LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 183 : 2007 3 CPJ 111
Tribunals and Commissions23 Apr 2007Appeal dismissed
K.S. PURI Vs AIR DECCAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 358