Tribunals and Commissions04 May 2007Appeal dismissed
New India Assurance Co. Ltd. Vs PATITAPABAN KARAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 429
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 26 of 41
Tribunals and Commissions04 May 2007
New India Assurance Co Ltd Vs R THIRUMURUGAN
National Consumer Disputes Redressal Commission · 2007 3 CPR 106 : 2007 4 CPJ 56
Tribunals and Commissions04 May 2007
R KUSELAN Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 365
Tribunals and Commissions03 May 2007
NATIONAL INSURANCE CO. LTD. Vs GYANENDER SINGH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 34 : 2007 3 CPJ 77
Tribunals and Commissions02 May 2007Appeal dismissed
R.K. Duggal Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 248
Tribunals and Commissions02 May 2007Appeal allowed
L.G. ELECTRONICS INDUSTRIES PRIVATE LTD. Vs ASHOK DOOMRA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 344
Tribunals and Commissions01 May 2007Appeal allowed
EXECUTIVE ENGINEER, ELECTRICAL SOUTH CO., NABARANGPUR ELECTRICAL DIVISION Vs P. MOTYALU
National Consumer Disputes Redressal Commission · 2007 4 CPJ 424
Tribunals and Commissions01 May 2007Appeal dismissed
Neeraj Sharma Vs Sri Guru Gobind Singh College
National Consumer Disputes Redressal Commission · 2007 4 CPJ 242
Tribunals and Commissions01 May 2007
Jila Sahkari Kendriya Bank Maryadit Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 107 : 2007 3 CPJ 78 : 2007 3 UC 1421
Tribunals and Commissions30 Apr 2007
RAJ KUMAR VISHVE Vs VANDANA GUPTA
National Consumer Disputes Redressal Commission · 2007 2 CPR 222 : 2007 3 CPJ 89
Tribunals and Commissions30 Apr 2007Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs T. PARAMESWARY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 412
Tribunals and Commissions30 Apr 2007
SRI RAJA RAJESHWARA ESTATE FINANCE Vs SINGU MURALI
National Consumer Disputes Redressal Commission · 2007 2 CPR 193 : 2007 3 CPJ 88
Tribunals and Commissions30 Apr 2007
BIHAR STATE ELECTRICITY BOARD Vs RAJESHWAR THAKUR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 71
Tribunals and Commissions30 Apr 2007
LIC OF INDIA Vs KUCHERLAPATI KRISHNA KUMARI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 9
Tribunals and Commissions30 Apr 2007
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs Shyam Lal
National Consumer Disputes Redressal Commission · 2007 2 CPR 196 : 2007 3 CPJ 87
Tribunals and Commissions30 Apr 2007Appeal dismissed
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs NARINDER SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 7
Tribunals and Commissions27 Apr 2007Appeal dismissed
L I C OF INDIA Vs Karpagam
National Consumer Disputes Redressal Commission · 2008 3 CPJ 221
Tribunals and Commissions27 Apr 2007Appeal partly allowed
TELECOM, CHINGLEPUT Vs N. NAGARAJAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 321
Tribunals and Commissions27 Apr 2007Petition is dismissed
MOHAMMED ZEESHAN HUSSAIN Vs CANARA BANK, REP.BY ITS SENIOR MANAGER, MOWBRAYS ROAD BRANCH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 18 : 2007 2 CPJ 181
Tribunals and Commissions27 Apr 2007
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs AHMEDABAD MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 19