Tribunals and Commissions15 May 2007
SOUTHERN EXPLOSIVES Vs CENTURY PEST CONTROL SERVICES LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 383
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 25 of 41
Tribunals and Commissions14 May 2007
WEST BENGAL STATE ELECTRICITY BOARD Vs DHARMADASHI SAHA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 166
Tribunals and Commissions14 May 2007Appeal disposed of
MASTER JASKIRAT SINGH KWATRA (MINOR) THROUGH HIS FATHER R.S. KWATRA Vs Bharti Cellular Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 178
Tribunals and Commissions14 May 2007Petition is allowed
V.K.MEHTA Vs SECRETARY, URBAN IMPROVEMENT TRUST, TODARMAL MARG, AJMER
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 20 : 2008 1 CPJ 272
Tribunals and Commissions14 May 2007Petition is disposed
HEWLETT-PACKARD GLOBAL SOFT LTD.FORMERLY DIGITAL EQUIPMENT (INDIA) LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 35 : 2007 2 CPJ 270
Tribunals and Commissions11 May 2007Appeal dismissed
UMA SUNDARI NAYAK Vs Indian Oil Corporation
National Consumer Disputes Redressal Commission · 2007 2 CPR 413 : 2007 3 CPJ 314
Tribunals and Commissions11 May 2007Appeal dismissed
National Insurance Company Ltd. Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 315
Tribunals and Commissions11 May 2007
Guru Jambheshwar University Vs DIMPLE BANSAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 346
Tribunals and Commissions11 May 2007
VEENA MAHAJAN Vs VED KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 419
Tribunals and Commissions11 May 2007
ANOOP K JOSHI Vs Ansal Properties and Industries Ltd
National Consumer Disputes Redressal Commission · 2007 4 CPJ 79
Tribunals and Commissions11 May 2007Appeal dismissed
TAMIL NADU ELECTRICITY BOARD Vs ATLAS GRANITE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 380
Tribunals and Commissions10 May 2007Revision Petition dismissed
Haryana Vidyut Parsaran Nigam Ltd. Vs AGGARWAL ICE FACTORY
National Consumer Disputes Redressal Commission · 2007 2 CPR 431 : 2007 3 CPJ 287 : 2007 4 UC 214
Tribunals and Commissions09 May 2007Appeal dismissed
New India Assurance Co Ltd Vs SANT KUMAR PURI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 206
Tribunals and Commissions09 May 2007Revision Petition dismissed
RAJINDER SINGH BEDI Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2007 4 CPJ 348
Tribunals and Commissions08 May 2007Appeal partly allowed
New India Assurance Co. Ltd. Vs MUTHAIYAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 372
Tribunals and Commissions07 May 2007
ORIENTAL INSURANCE COMPANY LTD Vs Meera Devi
National Consumer Disputes Redressal Commission · 2007 3 CPR 39 : 2007 4 CPJ 87
Tribunals and Commissions07 May 2007Miscellaneous Application dismissed
ROURKELA DEVELOPMENT AUTHORITY Vs SARASWATHI BEURA
National Consumer Disputes Redressal Commission · 2007 2 CPR 484 : 2007 3 CPJ 309
Tribunals and Commissions07 May 2007
CO-OPERATIVE LAND DEVELOPMENT BANK Vs V PERINBANAYAGAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 72
Tribunals and Commissions07 May 2007Appeal dismissed
GURUVAMMAL Vs G. NAVANEETHAN (DR.)
National Consumer Disputes Redressal Commission · 2007 4 CPJ 442
Tribunals and Commissions04 May 2007Appeal dismissed
SKY CELL COMMUNICATION LTD. Vs M. CHINNASAMY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 175