Tribunals and Commissions28 May 2007Revision Petition partly allowed
ANSAL HOUSING And CONSTRUCTION LTD. Vs NEERAJ SAXENA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 163
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 23 of 41
Tribunals and Commissions28 May 2007Appeal allowed
ASHOK CHAWLA Vs KAILASH BAHL DAV CENTENARY PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 376
Tribunals and Commissions28 May 2007Revision Petition dismissed
PARVATI AUTOMOBILES Vs DEODAO RAMA NAITAM
National Consumer Disputes Redressal Commission · 2007 2 CPR 481 : 2007 3 CPJ 283
Tribunals and Commissions28 May 2007Revision Petition dismissed
INDIAN AIRLINES Vs FEMINA ZAI
National Consumer Disputes Redressal Commission · 2007 2 CPR 428 : 2007 3 CPJ 284
Tribunals and Commissions28 May 2007
LIFE INSURANCE CORPORATION OF INDIA Vs GOPAL SINGH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 56
Tribunals and Commissions25 May 2007
TATA MOTORS LIMITED Vs SANT BAHADUR SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPR 155 : 2007 3 CPJ 66
Tribunals and Commissions25 May 2007Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs RAJINDER SINGH
National Consumer Disputes Redressal Commission · 2008 0 CTJ 325 : 2008 1 CPJ 258 : 2008 1 CPR 147
Tribunals and Commissions24 May 2007Revision Petition dismissed
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPR 463 : 2007 3 CPJ 410
Tribunals and Commissions24 May 2007Appeal dismissed
SOHAN SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 269 : 2008 1 CPJ 48 : 2008 1 CPR 235
Tribunals and Commissions23 May 2007Revision Petition dismissed
CESC Limited Vs ANJAN DEY
National Consumer Disputes Redressal Commission · 2007 2 CPR 458 : 2007 3 CPJ 289
Tribunals and Commissions23 May 2007
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 14 : 2007 2 CPR 371 : 2007 3 CPJ 239 : 2007 3 UC 1802
Tribunals and Commissions23 May 2007Appeal stands disposed
SUN PHARMACEUTICAL INDUSTRIES Vs MANAGING DIRECTOR, EXFIN SHIPPING (INDIA) PVT., LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 76 : 2007 2 CPR 433 : 2007 3 CPJ 4
Tribunals and Commissions23 May 2007
Paramount Iron and Steel Works Pvt. Ltd. Vs Oriental Insurance Co. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2007 3 UC 1416
Tribunals and Commissions22 May 2007Appeal dismissed
SUB POST MASTER, Sub Post Office, Adampur Vs UPENDER CHORASIA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 227
Tribunals and Commissions22 May 2007Appeal allowed
NATIONAL INSURANCE CO LTD Vs ANIL GIRULKAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 19
Tribunals and Commissions22 May 2007
NARAYAN SINGH Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 24 : 2007 4 CPJ 289
Tribunals and Commissions21 May 2007Appeal dismissed
Anil Kumar Goyal Vs KISHORI LAL SHARMA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 116
Tribunals and Commissions21 May 2007
SANTOSH GUPTA Vs G.G. DHIR (Dr.)
National Consumer Disputes Redressal Commission · 2007 2 CPR 335 : 2007 3 CPJ 322 : 2007 4 UC 327
Tribunals and Commissions21 May 2007
UNITED INDIA INSURANCE CO LTD Vs Anil kumar
National Consumer Disputes Redressal Commission · 2007 3 CPR 79 : 2007 4 CPJ 119
Tribunals and Commissions21 May 2007
MALAPRABHA CO.OP SUGAR FACTORY LTD.THROUGH ITS MANAGING DIRECTOR, M.K.HUBLI BELGAUM-TALUK/DISTRICT Vs MANIK, MACHHE, TALUK- BELGAUM, BELGAUM
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 25 : 2007 2 CPJ 276