Tribunals and Commissions21 Jun 2007Appeal allowed
PREMLATA DUBEY Vs ESCORT HEART COMMAND CENTRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 135
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 21 of 41
Tribunals and Commissions21 Jun 2007Appeal disposed of
ANIL CHHUGANI Vs SHRIKANT PATHAK
National Consumer Disputes Redressal Commission · 2008 2 CPJ 224
Tribunals and Commissions21 Jun 2007
SURESH KUMAR REDHU Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 51
Tribunals and Commissions20 Jun 2007Appeal disposed of
New India Assurance Co. Ltd. Vs AKEEL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 350
Tribunals and Commissions20 Jun 2007Appeal allowed
RAJALAKSHMI Vs J V HOSPITAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 389
Tribunals and Commissions20 Jun 2007Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SIDHARTH PUNIA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 413
Tribunals and Commissions20 Jun 2007
TELECOM DISTRICT MANAGER Vs AGARWAL INDUSTRIES
National Consumer Disputes Redressal Commission · 2008 4 CPJ 182
Tribunals and Commissions19 Jun 2007Appeal dismissed
LIC OF INDIA Vs Kuldeep Kaur
National Consumer Disputes Redressal Commission · 2007 4 CPJ 335
Tribunals and Commissions19 Jun 2007Appeal dismissed
BALAJI NURSING HOME Vs A. ERANNA Goud
National Consumer Disputes Redressal Commission · 2007 4 CPJ 222
Tribunals and Commissions15 Jun 2007Appeal dismissed
Bharat Sanchar Nigam Limited Vs JAGDISH PRASAD THAKUR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 151
Tribunals and Commissions14 Jun 2007
KEDARNATH Vs PAGARIYA AUTO CENTRE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 548
Tribunals and Commissions14 Jun 2007
B P SHARMA Vs N L SHRIVASTAVA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 376
Tribunals and Commissions14 Jun 2007
LIPI MOHANTY Vs STERLING HOLIDAY RESORTS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 179
Tribunals and Commissions12 Jun 2007Appeal dismissed
Senior Superintendent of Post Offices Vs R ANGAMMAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 264
Tribunals and Commissions11 Jun 2007Appeal dismissed
DEAN TIRUNELVELI MEDICAL COLLEGE HOSPITAL Vs U SUBRAMANIAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 188 : 2008 1 CPR 25
Tribunals and Commissions11 Jun 2007Appeal allowed
POGU NARAYANA Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 264
Tribunals and Commissions05 Jun 2007Revision Petition dismissed
AVIVA LIFE INSURANCE CO. INDIA PVT. LTD. Vs T. UMAVATHI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 336
Tribunals and Commissions05 Jun 2007
CANARA BANK Vs T PAPA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 462
Tribunals and Commissions05 Jun 2007Appeal allowed
INDUBAI RAMCHANDRA KUMAVAT Vs United India Insurance Company Ltd .
National Consumer Disputes Redressal Commission · 2007 4 CPJ 334
Tribunals and Commissions05 Jun 2007Appeal allowed
N S KOHLI Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 2008 2 CPJ 91