Tribunals and Commissions11 Jul 2007Revision Petition allowed
NATIONAL SAVINGS Vs DINENDRA NARAIN RAY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 293
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 19 of 41
Tribunals and Commissions10 Jul 2007
JAGIR SINGH Vs DHINGRA GENERAL HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 256 : 2008 1 CPR 149
Tribunals and Commissions10 Jul 2007
M CHANDRASHEKARAN Vs BEML HRS-MKT SC ST EMPLOYEES WELFARE ASSOCIATION
National Consumer Disputes Redressal Commission · 2007 4 CPJ 11
Tribunals and Commissions09 Jul 2007Appeal dismissed
SUB-DIVISIONAL OFFICER (OP), DHBVNL Vs Rajinder Prasad
National Consumer Disputes Redressal Commission · 2007 4 CPJ 454
Tribunals and Commissions09 Jul 2007Appeal stands disposed
VEENA KHANNA Vs ANSAL PROPERTIES AND INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 58 : 2007 3 CPJ 185 : 2007 3 UC 1767
Tribunals and Commissions09 Jul 2007Petition rejected
SAROJ CHANDHOKE Vs GANGA RAM HOSPITAL, POORVI MARG, RAJINDER NAGAR, NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 59 : 2007 3 CPJ 189
Tribunals and Commissions07 Jul 2007Appeal partly allowed
PROVIDENT FUND COMMISSIONER PENSION BHOPAL AND RAIPUR Vs BAL SWAROOP
National Consumer Disputes Redressal Commission · 2008 2 CPJ 457
Tribunals and Commissions06 Jul 2007Appeal allowed
SANJEEB KUMAR CHAND Vs SAMBIT MERCANTILE PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 308
Tribunals and Commissions06 Jul 2007
L I C OF INDIA Vs CHANDRA KANTA LOKHANDE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 275
Tribunals and Commissions06 Jul 2007Appeal allowed
RAJNI BHATIA Vs AMTRAK TECHNOLOGIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 263
Tribunals and Commissions06 Jul 2007Appeal dismissed
B SHYAMSUNDER RAJ Vs M PANDARINATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 53
Tribunals and Commissions06 Jul 2007Revision Petition disposed of
SHAKUNTALA HANDLOOMS Vs Dena Bank
National Consumer Disputes Redressal Commission · 2007 3 CPJ 396
Tribunals and Commissions06 Jul 2007Appeal allowed
RASIK LAL BABU LAL PATADIA Vs ARYA BHATTACHARJEE
National Consumer Disputes Redressal Commission · 2007 3 CPJ 378
Tribunals and Commissions06 Jul 2007Appeal allowed
K BALAIAH Vs G THIMMAPPA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 221
Tribunals and Commissions06 Jul 2007
Rajasthan Housing Board Vs Ram Babu Gupta
National Consumer Disputes Redressal Commission · 2008 1 CPJ 100 : 2008 1 CPR 133
Tribunals and Commissions04 Jul 2007Revision Petition dismissed
PADMUM BUILDERS Vs E S KOUSALYA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 189
Tribunals and Commissions04 Jul 2007Revision Petition allowed
Mahanagar Telephone Nigam Ltd Vs N H BADLANI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 468
Tribunals and Commissions04 Jul 2007
NISHI KANT PATHAK Vs JAI BHAWANI GRIH NIRMAN SAHKARI SAMSTHA MARYADIT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 201
Tribunals and Commissions04 Jul 2007Appeal dismissed
Mahadev Singh Vs FAUZDAR MOTORS
National Consumer Disputes Redressal Commission · 2007 3 CPJ 388 : 2007 3 CPJ 393
Tribunals and Commissions03 Jul 2007Revision Petition allowed
National Insurance Co. Ltd. Vs JEET ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 2007 3 CPJ 400