Tribunals and Commissions27 Jul 2007Appeal dismissed
KURUKSHETRA UNIVERSITY Vs Pankaj Prasher
National Consumer Disputes Redressal Commission · 2007 3 CPJ 325
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 17 of 41
Tribunals and Commissions27 Jul 2007
Sunila Kundu Vs Chief Administrator, H.U.D.A., Panchkula
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 83
Tribunals and Commissions26 Jul 2007Appeal allowed
NAIN SINGH Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 303
Tribunals and Commissions26 Jul 2007Appeal dismissed
NATIONAL INSURANCE CO LTD Vs SWARAJ JAIN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 59 : 2008 3 CPR 24
Tribunals and Commissions25 Jul 2007Appeal allowed
T.R. Madaan Vs Mohit
National Consumer Disputes Redressal Commission · 2007 4 CPJ 259
Tribunals and Commissions23 Jul 2007Appeal disposed of
TRAVEL PROMOTION BUREAU PVT. LTD. Vs CLASSIC MOTORS LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 327
Tribunals and Commissions23 Jul 2007
ALOK KUMAR AGRAWAL Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2007 3 CPR 82 : 2007 4 CPJ 126
Tribunals and Commissions20 Jul 2007Appeal dismissed
Life Insurance Corporation Vs GULAB DEVI
National Consumer Disputes Redressal Commission · 2007 3 CPR 171 : 2007 4 CPJ 375
Tribunals and Commissions19 Jul 2007Appeal disposed of
ANITA RANI GOYAL Vs MAHESH PRASAD BANSAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 155
Tribunals and Commissions19 Jul 2007Appeal dismissed
OM RICE MILLS Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2007 3 CPR 59 : 2007 4 CPJ 170
Tribunals and Commissions19 Jul 2007
BANK OF BARODA Vs RAMGOPAL AGARWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 111
Tribunals and Commissions19 Jul 2007
NATIONAL SAVINGS Vs Annapurna
National Consumer Disputes Redressal Commission · 2007 4 CPJ 23
Tribunals and Commissions19 Jul 2007Appeal disposed of
R.S. RAMA CHANDRA MURTY Vs K. VIRENDRA REDDY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 467
Tribunals and Commissions18 Jul 2007Revision Petition dismissed
DELHI DEVELOPMENT AUTHORITY Vs INDRA PRAKASH KATYAL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 461
Tribunals and Commissions18 Jul 2007Appeal allowed
A. VENKATA RAVI KISHORE Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 244
Tribunals and Commissions18 Jul 2007Complaint is partly allowed
SARWAT ALI KHAN Vs R.GOGI, INSTITUTE OF OPHTHALMOLOGY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 64 : 2007 3 CPJ 179 : 2007 3 UC 1731 : 2009 2 COMPLJ 454
Tribunals and Commissions17 Jul 2007Appeal allowed
RELIANCE ENERGY CENTRE Vs MUKARAM SHAIKH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 180
Tribunals and Commissions17 Jul 2007
RAJASTHAN STATE PENSION AND PENSIONERS WELFARE DEPARTMENT Vs SACHINAND PANDEY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 122
Tribunals and Commissions17 Jul 2007Revision petition dismissed
GENERAL MOTORS NOW DEFUNCT Vs SWARAN SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 301
Tribunals and Commissions17 Jul 2007
Masarat Islam Soharwardy Vs Ashfaque Karim
National Consumer Disputes Redressal Commission · 2008 1 CPJ 414