Tribunals and Commissions13 Aug 2007Appeal stands disposed of accordingly
RATNA ALEXANDER BHAMBHANI Vs RUBY COMPLEXES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 78 : 2007 3 CPJ 350
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 15 of 41
Tribunals and Commissions10 Aug 2007
SATHY M PILLAI Vs S SHARMA
National Consumer Disputes Redressal Commission · 2007 3 CPR 176 : 2007 4 CPJ 131
Tribunals and Commissions10 Aug 2007
JAYMALA AMBALAL PANCHAL Vs RECOLD APPLIANCES PVT LTD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 152
Tribunals and Commissions10 Aug 2007Appeal disposed
PRAVEEN SURI Vs ASHISH WADHERA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 400
Tribunals and Commissions10 Aug 2007Appeal dismissed
KETI CONSTRUCTION LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 304
Tribunals and Commissions09 Aug 2007Appeal allowed
Life Insurance Corporation of India Vs Mukesh Devi
National Consumer Disputes Redressal Commission · 2008 1 CPJ 155
Tribunals and Commissions09 Aug 2007
Santosh Kumari Vs British Airways
National Consumer Disputes Redressal Commission · 2008 4 CPJ 532
Tribunals and Commissions09 Aug 2007Appeal disposed of
New India Assurance Co Ltd Vs Rajeshwar Prasad
National Consumer Disputes Redressal Commission · 2008 1 CPJ 38
Tribunals and Commissions09 Aug 2007Petition stands disposed of
INDRANI BHATTACHARJEE Vs CHIEF MEDICAL OFFICER, FARAKKA SUPER THERMAL POWER PROJECT
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 75 : 2007 3 CPJ 354 : 2009 2 COMPLJ 461
Tribunals and Commissions08 Aug 2007
Manoj Khaitan Vs Sony India Private LIMITED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 348
Tribunals and Commissions07 Aug 2007
AJEET SEEDS LTD Vs TRIMBAK ALIAS BALASAHEB
National Consumer Disputes Redressal Commission · 2007 3 CPR 232 : 2007 4 CPJ 93 : 2007 4 UC 195
Tribunals and Commissions07 Aug 2007
Maharashtra State Electricity Board Vs MALATI MADHUKARRAO PANDE
National Consumer Disputes Redressal Commission · 2007 3 CPR 71 : 2007 4 CPJ 76
Tribunals and Commissions07 Aug 2007
KERALA STATE ELECTRICITY BOARD Vs G KRISHNAN NAIR
National Consumer Disputes Redressal Commission · 2007 3 CPR 92 : 2007 4 CPJ 81
Tribunals and Commissions07 Aug 2007Appeal disposed of
TATA FINANCE LIMITED Vs Urmila Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 410
Tribunals and Commissions06 Aug 2007Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs SHIV SHANKAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 191
Tribunals and Commissions06 Aug 2007Revision Petition dismissed
SDO, UTTARI HARYANA BIJLI VITRAN NIGAM LTD. Vs AJIT SINGH @ SURJIT SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPR 67 : 2007 4 CPJ 337
Tribunals and Commissions06 Aug 2007
SUB-DIVISIONAL OFFICER UHBVNL Vs SURINDER PAL
National Consumer Disputes Redressal Commission · 2007 3 CPR 73 : 2007 4 CPJ 113
Tribunals and Commissions06 Aug 2007
UNITED INDIA INSURANCE CO LTD Vs SAVIKAR PLYBOARDS LIMITED
National Consumer Disputes Redressal Commission · 2008 1 CPJ 154
Tribunals and Commissions06 Aug 2007Appeal stands allowed
D.K.GANDHI Vs M.MATHIAS
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 68 : 2007 3 CPJ 337 : 2009 2 COMPLJ 468
Tribunals and Commissions06 Aug 2007Complaint is allowed
KURJI HOLY FAMILY HOSPITAL Vs BOEHRINGER MANNHEIM INDIA LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 67 : 2007 3 CPJ 371