Tribunals and Commissions21 Aug 2007
Esakkimuthu Vs P DHANAM
National Consumer Disputes Redressal Commission · 2008 1 CPJ 130 : 2008 1 CPR 177
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 14 of 41
Tribunals and Commissions20 Aug 2007Appeal partly allowed
Videocon International Ltd. Vs Anil kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 270
Tribunals and Commissions20 Aug 2007Dismiss the complaint
LIFE INSURANCE CORPORATION OF INDIA Vs GURNAM SINGH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 50 : 2007 3 CPJ 361 : 2007 3 CPR 100 : 2007 4 CPJ 53
Tribunals and Commissions17 Aug 2007Appeal allowed
LAXMIBAI Vs B R KAPPALGUDDI KAPPALGUDDI NURSING HOME GOKAK
National Consumer Disputes Redressal Commission · 2008 2 CPJ 562
Tribunals and Commissions17 Aug 2007Appeal allowed
SANTOSH CHADHA Vs SYNERGY FINANCIAL EXCHANGE LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 257
Tribunals and Commissions17 Aug 2007Appeal disposed of
TATA TEA LIMITED Vs OVERSEAS TRADING CORPORATION
National Consumer Disputes Redressal Commission · 2007 4 CPJ 418
Tribunals and Commissions16 Aug 2007
Baburao Vithal Lohakpure & Ors. Vs Suniti Devi Singhania Hospital and Medical Research Centre & Ors.
National Consumer Disputes Redressal Commission · 2008 2 AWC 457 : 2008 2 CLT 103 : 2008 2 CPC 98 : 2008 2 CPJ 31 : 2008 3 CPR 264 : 2008 4 AndhLD 11
Consumer Protection Act, 1986, Section 19, Section 21(b), Section 2(1)(g), Section 14(1)(d) - Appeals - Jurisdiction of the National Commission - Definitio
Tribunals and Commissions16 Aug 2007Revision Petition dismissed
United India Insurance Co. Ltd. Vs TRILOK SINGH RAWAT
National Consumer Disputes Redressal Commission · 2007 4 CPJ 209
Tribunals and Commissions16 Aug 2007
ABDUL MAJID And BROTHERS Vs OMEGA SHIPPING PVT. LTD.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 422
Tribunals and Commissions16 Aug 2007Appeal dismissed
STATUS BUILDERS AND DEVELOPERS Vs CLEMENT GEORGE K.
National Consumer Disputes Redressal Commission · 2007 1 CPR 281 : 2007 2 CPJ 105 : 2007 4 CPJ 203
Tribunals and Commissions16 Aug 2007Revision Petition dismissed
Punjab and Sind Bank Vs SANJIV WALIA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 213
Tribunals and Commissions16 Aug 2007Revision Petition dismissed
Indian Airlines Ltd. Vs PRAKRITHI SHETTY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 154
Tribunals and Commissions16 Aug 2007Appeal allowed
ABDUL HAMID CHAND SAHEB SHAIKH Vs P U SRINIVASAN DECEASED THROUGH LRS
National Consumer Disputes Redressal Commission · 2008 2 CPJ 464
Tribunals and Commissions16 Aug 2007Appeal dismissed
MUKESH BAJAJ Vs CLEMENT GEORGE K
National Consumer Disputes Redressal Commission · 2008 1 CPJ 466
Tribunals and Commissions16 Aug 2007Petition stands disposed
P.N.THAKUR Vs HANS CHARITABLE HOSPITAL
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 38 : 2007 3 CPJ 340
Tribunals and Commissions14 Aug 2007
SHANKARRAO N KADAM Vs PRABHAKAR SITARAM DHAMNEKAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 579
Tribunals and Commissions14 Aug 2007Petition stands disposed
ATAMARAM MANIKLAL SHANTI CHAMBER OPPOSITE DINESH HALL, NAVRANGPURA, AHMEDABAD Vs NEW INDIA ASSURANCE COMPANY LTD.HEAD OFFICE, NEW INDIA ASSURANCE BUILDING
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 26 : 2007 3 CPJ 352
Tribunals and Commissions14 Aug 2007Revision Petition dismissed
SHAMBU PRASAD Vs Niranjan Prasad
National Consumer Disputes Redressal Commission · 2007 4 CPJ 171
Tribunals and Commissions13 Aug 2007
Mukesh Jain Vs K L ANAND
National Consumer Disputes Redressal Commission · 2007 4 CPJ 5
Tribunals and Commissions13 Aug 2007
VALSA JOSE Vs Bajaj Allianz General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 391