Tribunals and Commissions24 Aug 2007Appeal dismissed
JAGADAM BHAIRAVA MURTHY Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2007 4 CPJ 196
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 13 of 41
Tribunals and Commissions24 Aug 2007Appeal dismissed
JAYCO INDUSTRIES Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 195
Tribunals and Commissions24 Aug 2007Appeal partly allowed
STATE BANK OF BIKANER AND JAIPUR Vs PURUSHOTTAM
National Consumer Disputes Redressal Commission · 2008 2 CPJ 535
Tribunals and Commissions24 Aug 2007Appeal allowed
M SHANTHA KUMAR Vs CAPT V P MOHAN
National Consumer Disputes Redressal Commission · 2008 0 CTJ 139 : 2008 1 CPJ 328 : 2008 1 CPR 161
Tribunals and Commissions23 Aug 2007
JAG MOHAN CHHABRA Vs DLF Universal Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 199
Tribunals and Commissions23 Aug 2007Appeal partly allowed
Life Insurance Corporation of India Vs KAKALI DEBNATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 21
Tribunals and Commissions22 Aug 2007Revision Petition dismissed
LEXICON AUTO LTD. Vs DIBEYENDU GHOSH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 202
Tribunals and Commissions22 Aug 2007
SUSANT KUMAR BARAL Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2007 4 CPJ 362
Tribunals and Commissions22 Aug 2007Appeal dismissed
SUBHASH KHURANA Vs SATYAPRAKASH SETHI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 43
Tribunals and Commissions22 Aug 2007
SOCIETY OF CATALYSTS Vs VODAPHONE ESSAR MOBILE SERVICE LIMITED
National Consumer Disputes Redressal Commission · 2007 4 CPJ 70
Tribunals and Commissions22 Aug 2007
PUNJAB STATE ELECTRICITY BOARD Vs SUBHASH CHANDER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 345
Tribunals and Commissions22 Aug 2007
TRUSTEE, INDIAN PROVIDENT FUND OF BHARAT PETROLEUM CORPORATION LTD. Vs INDUSTRIAL FINANCE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 254
Tribunals and Commissions21 Aug 2007Appeal dismissed
CENTRAL ELEC. SUPPLY COMPANY LTD. Vs ATAL BEHARI KANUNGO
National Consumer Disputes Redressal Commission · 2007 4 CPJ 342
Tribunals and Commissions21 Aug 2007Appeals partly alldowed
GANESH GRIH NIRMAN SAHAKARI SAMITI Vs C G DONGRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 378
Tribunals and Commissions21 Aug 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Pardeep Kumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 323
Tribunals and Commissions21 Aug 2007Appeal dismissed
YOGESH KUMAR AGARWALLAN Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2008 2 CPJ 502
Tribunals and Commissions21 Aug 2007Appeal disposed of
National Insurance Co. Ltd. Vs Lala Ram
National Consumer Disputes Redressal Commission · 2007 4 CPJ 246
Tribunals and Commissions21 Aug 2007Appeal dismissed
SARASWATI KUNJ co-operative HOUSE BUILDING SOCIETY LTD. Vs PRITAM KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 416
Tribunals and Commissions21 Aug 2007Revision Petition dismissed
CHANDIGARH HOUSING BOARD Vs INDIAN EXPRESS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 176
Tribunals and Commissions21 Aug 2007Revision Petition dismissed
HUDA Vs HARSH VARDHAN SOOD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 419