Tribunals and Commissions10 Sept 2007Appeal allowed
Life Insurance Corporation of India Vs RAM AVTAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 87
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 11 of 41
Tribunals and Commissions10 Sept 2007Appeal allowed
ESTARAKULA RAMAVVA Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 296
Tribunals and Commissions07 Sept 2007Revision Petition dismissed
NIRMALA GOYAL Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 2007 4 CPJ 200
Tribunals and Commissions07 Sept 2007Appeals dismissed
H M MANJUNATH Vs H MANJAPPA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 55
Tribunals and Commissions07 Sept 2007Appeal dismissed
M.P. STATE ELECTRICITY BOARD, JABALpur Vs Chandabai
National Consumer Disputes Redressal Commission · 2007 4 CPJ 258
Tribunals and Commissions07 Sept 2007Revision Petition dismissed
M.S. FREIGHT CARRIERS Vs JOHN DISTILLERIES LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 198
Tribunals and Commissions07 Sept 2007Appeal allowed
S.S. KODIMANI Vs SHAKILA SADANANDAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 190
Tribunals and Commissions07 Sept 2007
EFFICIENT OFFSET PRINTERS Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 415 : 2008 1 CPR 166
Tribunals and Commissions06 Sept 2007Appeal dismissed
ANDHRA BANK Vs B RAMKRISHNA REDDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 285 : 2008 3 CPR 228
Tribunals and Commissions06 Sept 2007
D T D C COURIER AND CARGO LTD Vs Mahabir Prasad
National Consumer Disputes Redressal Commission · 2008 3 CPJ 286
Tribunals and Commissions06 Sept 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Rakesh Sood
National Consumer Disputes Redressal Commission · 2008 1 CPJ 243
Tribunals and Commissions06 Sept 2007Appeal allowed
DELHI AUTO AND GENERAL FINANCE PVT LTD Vs MEHRA GOEL AND CO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 412
Tribunals and Commissions06 Sept 2007Appeal allowed
CHANDIGARH HOUSING BOARD Vs LILY BAWA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 265
Tribunals and Commissions05 Sept 2007Appeal dismissed
EUREKA FORBES LTD Vs Renu Vaish
National Consumer Disputes Redressal Commission · 2008 1 CPJ 241
Tribunals and Commissions05 Sept 2007Appeal allowed
NATIONAL INSURANCE CO LTD Vs MANISH AJMANI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 171
Tribunals and Commissions05 Sept 2007Revision Petition dismissed
UNION BANK OF INDIA Vs ANNU VASTRALAYA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 187
Tribunals and Commissions04 Sept 2007Appeal allowed
RAJA TRACTORS Vs PRALHAD SHANKAR PATIL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 325
Tribunals and Commissions03 Sept 2007Appeal dismissed
H P KRISHNA Vs MANJUNATH ORTHOPEDIC AND TRAUMA CENTRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 69
Tribunals and Commissions03 Sept 2007Petition dismissed
ARUN J REBELLO Vs Satish
National Consumer Disputes Redressal Commission · 2008 2 CPJ 268
Tribunals and Commissions03 Sept 2007Appeal allowed
K.N. SAPOLIA Vs J And K TELECOM CIRCLE, JAMMU
National Consumer Disputes Redressal Commission · 2007 4 CPJ 433