Tribunals and Commissions03 Sept 2007Appeals disposed of
SCHILLER HEALTH CARE INDIA PRIVATE LIMITED Vs ANEESH SHARMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 280
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 12 of 41
Tribunals and Commissions02 Sept 2007Revision Petition dismissed
Kanpur Development Authority Vs PRADEEP NARAYAN SRIVASTAVA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 189
Tribunals and Commissions31 Aug 2007Revision Petition dismissed
HINDUSTAN POWER PLUS LIMITED Vs SANTOSH DRILLERS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 161 : 2007 4 UC 281
Tribunals and Commissions31 Aug 2007Revision Petition dismissed
PUNEET SARAN Vs Vinod
National Consumer Disputes Redressal Commission · 2007 4 CPJ 184
Tribunals and Commissions31 Aug 2007
MANJU GOEL Vs BANK OF PUNJAB NOW CENTURION BANK OF PUNJAB
National Consumer Disputes Redressal Commission · 2008 3 CPJ 308
Tribunals and Commissions31 Aug 2007
ANANT PRASAD JAIN Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2007 4 CPJ 159
Tribunals and Commissions30 Aug 2007Revision Petition dismissed
KULWINDER SINGH ETC N Vs HEMANT CHOPRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 332
Tribunals and Commissions30 Aug 2007Appeals dismissed
Mahesh Kumar Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 180
Tribunals and Commissions30 Aug 2007Revision Petition dismissed
CHANDIGARH CLINICAL LABORATORY Vs Jagjeet Kaur
National Consumer Disputes Redressal Commission · 2007 4 CPJ 157
Tribunals and Commissions30 Aug 2007Appeal partly allowed
HALDI RAM MARKETING PVT LTD Vs ARUN KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 40
Tribunals and Commissions30 Aug 2007Revision Petition dismissed
AGRASEN NAGARI Sahkari PATSANSTHA Vs DEORAM DALPAT PATIL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 219
Tribunals and Commissions30 Aug 2007Appeal disposed of
Shriram Transport Finance Co Ltd Vs AWDHESH KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 162 : 2008 1 CPR 164
Tribunals and Commissions30 Aug 2007
K SUBRAMANYACOMPLAINA Vs VISHWABHARATHHI HOUSE BUILDING CO-OPERATIVE SOCIETY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 79
Tribunals and Commissions29 Aug 2007Appeal dismissed
EMDET ENGINEERS PVT. LTD. Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 253
Tribunals and Commissions29 Aug 2007Appeal is accordingly dismissed
MUNICIPAL CORPORATION OF HYDERABAD Vs ABDUL AZEEZ
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 62 : 2007 4 CPJ 15 : 2007 4 UC 315
Tribunals and Commissions28 Aug 2007Appeal allowed
Hanumantharayappa Vs Goetze (India) Limited
National Consumer Disputes Redressal Commission · 2007 4 CPJ 352
Tribunals and Commissions27 Aug 2007
ASCHARYA LAL SADANA Vs SR SUPDT OF POST OFFICE NORTH-EAST DIVISION BHANDUP MUMBAI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 91
Tribunals and Commissions27 Aug 2007Stands dismissed
PUNJAB STATE ELECTRICITY BOARD Vs SURAT SINGH
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 74 : 2007 3 CPR 98 : 2007 4 CPJ 18
Tribunals and Commissions27 Aug 2007Complaint is allowed
SHIKSHA VIHAR SEHKARI AVAAS SAMITI LTD. Vs CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 79 : 2007 4 CPJ 20
Tribunals and Commissions24 Aug 2007Appeal allowed
Om Prakash Gupta Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 315