Tribunals and Commissions20 Sept 2007Appeal allowed
M ANEES-UR-RAHMAN Vs Jammu and Kashmir Bank Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 178
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 10 of 41
Tribunals and Commissions19 Sept 2007Appeal dismissed
KARTAR SINGH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 0 CTJ 283 : 2008 1 CPJ 93 : 2008 1 CPR 191
Tribunals and Commissions19 Sept 2007Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs BANSI B SHAH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 190
Tribunals and Commissions19 Sept 2007Revision Petition dismissed
DULAR SINHA Vs NIRBHAY DAS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 293
Tribunals and Commissions19 Sept 2007
MOHIMIT ENTERPRISES Vs AMAR GANESH JOSHI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 115
Tribunals and Commissions18 Sept 2007Revision Petition dismissed
Birendra Kumar Sinha Vs BHAGWAT PRASAD BHAGWAT
National Consumer Disputes Redressal Commission · 2007 4 CPJ 205
Tribunals and Commissions18 Sept 2007
Kanoria Chemicals and Industries Ltd. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 329
Tribunals and Commissions17 Sept 2007Appeal partly allowed
AIR INDIA Vs BABU BHAI CHANDEL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 327
Tribunals and Commissions17 Sept 2007
BHUPINDER CHAUDHARY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 487
Tribunals and Commissions17 Sept 2007Appeal partly allowed
BIJOY KUMAR AGARWALA Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 146 : 2008 2 CPR 95 : 2008 3 CPR 61
Tribunals and Commissions14 Sept 2007Appeal dismissed
VYAVASAYA SEVA SAHAKARA BANK LIMITED Vs K R DANESHWARAPPA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 396
Tribunals and Commissions14 Sept 2007Appeal allowed
SHASHIBALA GAHLOT Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 311
Tribunals and Commissions14 Sept 2007Appeal allowed
CHANDIGARH HOUSING BOARD Vs Surjit Singh Sandhawalia
National Consumer Disputes Redressal Commission · 2008 1 CPJ 422
Tribunals and Commissions13 Sept 2007Appeal allowed
United India Insurance Company Ltd. Vs Pritam Singh
National Consumer Disputes Redressal Commission · 2007 4 CPJ 169
Tribunals and Commissions13 Sept 2007Appeal partly allowed
SANTAKSHI DENTAL CLINIC Vs KRISHNA KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 203
Tribunals and Commissions12 Sept 2007Appeal dismissed
MUNICIPAL CORPORATION OF DELHI Vs O P KACHRU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 309
Tribunals and Commissions12 Sept 2007Revision Petition dismissed
PREM CHANDRA VARSHNEY Vs MURARILAL SHARMA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 229
Tribunals and Commissions11 Sept 2007
HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 109
Tribunals and Commissions10 Sept 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ SINGH AHLAWAT
National Consumer Disputes Redressal Commission · 2008 1 CPJ 82
Tribunals and Commissions10 Sept 2007
BASSI HOSPITAL PVT. LTD. Vs Pankaj Gupta
National Consumer Disputes Redressal Commission · 2007 4 CPJ 239