Tribunals and Commissions08 Oct 2007
R P BRICKS Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 208
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 8 of 41
Tribunals and Commissions05 Oct 2007Revision Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs N.S. KOHLI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 339
Tribunals and Commissions05 Oct 2007Appeal dismissed
JAIPUR BULK CARRIER Vs MUKESH OIL MILL PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 411
Tribunals and Commissions05 Oct 2007Appeal allowed
United India Insurance Company Ltd Vs Mahinder Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 394
Tribunals and Commissions04 Oct 2007Revision Petition allowed
PUNJAB URBAN PLANNING AND DEVP AUTHORITY Vs PREM SINGH MANN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 65
Tribunals and Commissions04 Oct 2007Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs ANUMOLU RAMA KRISHNA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 291 : 2008 2 CPJ 374
Tribunals and Commissions04 Oct 2007Appeals dismissed
ANKUR SEEDS P LTD Vs KONDABROLU HASEN RAO
National Consumer Disputes Redressal Commission · 2008 2 CPJ 496
Tribunals and Commissions04 Oct 2007
United India Insurance Company Limited Vs VARDHMAN AGENCIES
National Consumer Disputes Redressal Commission · 2008 2 CPJ 329
Tribunals and Commissions04 Oct 2007Revision Petitions dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs ROHIT KUMAR AGGARWAL ETC ETC
National Consumer Disputes Redressal Commission · 2008 2 CPJ 68
Tribunals and Commissions04 Oct 2007Application dismissed
UTTARANCHAL POWER CORPN. LTD. Vs GOSWAMI KHARIA FACTORY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 338
Tribunals and Commissions04 Oct 2007Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs EX-SUBEDAR MAHIPAL SINGH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 572
Tribunals and Commissions03 Oct 2007Appeal dismissed
SHALAN SHRIRANG JADHAV Vs PRAKASH CHOUKWALE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 28 : 2008 1 CPR 46
Tribunals and Commissions03 Oct 2007Appeal allowed
PUNJAB UNIVERSITY Vs RAM CHANDER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 554
Tribunals and Commissions03 Oct 2007Revision Petition dismissed
SONY ERICSSON INDIA LTD. Vs ASHISH AGGARWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 294
Tribunals and Commissions03 Oct 2007Appeal dismissed
B N GURUDEV Vs N RAMANNA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 84 : 2008 1 CPR 111
Tribunals and Commissions03 Oct 2007Revision Petition disposed of
MONTO MOTORS LTD. Vs Mohd. Sharif
National Consumer Disputes Redressal Commission · 2007 4 CPJ 395
Tribunals and Commissions01 Oct 2007
FAST TELECAST PVT LTD Vs ABDUL NAZAR ZAIN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 169 : 2008 1 CPR 124
Tribunals and Commissions01 Oct 2007Appeal dismissed
UNITED INDIA INSURANCE CO LTD Vs NILAMANI PANDA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 157
Tribunals and Commissions01 Oct 2007Revision Petition allowed
RAVINDRA DNYANDEO RAUT Vs DEVIDAYAL SALES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 291
Tribunals and Commissions01 Oct 2007Appeal dismissed
RAI UNIVERSITY Vs HARIPRASAD N V
National Consumer Disputes Redressal Commission · 2008 1 CPJ 175