Tribunals and Commissions22 Oct 2007Appeal partly allowed
GIRISH MEGHRAJ JAIN Vs AJIT RAWETKAR AND COMPANY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 108
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 7 of 41
Tribunals and Commissions22 Oct 2007Revision Petition dismissed
United India Insurance Company Ltd. Vs PALLAMREDDY ARUNA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 389
Tribunals and Commissions22 Oct 2007
AZAD STORES Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 491
Tribunals and Commissions20 Oct 2007Appeal allowed
SREEJA FINANCE Vs SAUMINI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 437
Tribunals and Commissions16 Oct 2007
B DASH Vs GHANASHYAM SETH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 133
Tribunals and Commissions16 Oct 2007
SAILABALA BALIARSINGH Vs PROFESSOR DR RAJ KISHORE SARANGI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 204
Tribunals and Commissions16 Oct 2007Appeal dismissed
New India Assurance Co Ltd Vs LALAJIT YADAV
National Consumer Disputes Redressal Commission · 2008 1 CPJ 123
Tribunals and Commissions15 Oct 2007
SAI TRANSPORT AND COURIER PVT LTD Vs RUPESH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 167
Tribunals and Commissions12 Oct 2007
MITKARI V B Vs MAHARASHTRA STATE ELECTRICITY CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 151
Tribunals and Commissions12 Oct 2007Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs S SUBHAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 387
Tribunals and Commissions12 Oct 2007Revision Petition dismissed
VIRENDRA SAHAI BISARIA Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 87
Tribunals and Commissions11 Oct 2007Appeal disposed of
POPULAR HOSIERY MILLS Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 165 : 2008 1 CPR 123
Tribunals and Commissions11 Oct 2007Appeal partly allowed
AGRAWAL ORTHOPAEDIC HOSPITAL Vs RAMA SHANKER UPADHYAY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 413
Tribunals and Commissions11 Oct 2007Appeal partly allcowed
Industrial Development Bank Of India Ltd Vs PRAFULLACHANDRA S DATYE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 17
Tribunals and Commissions10 Oct 2007Revision Petition disposed of
J.K. AGRI-GENETICS Vs SIDDULA RAMESH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 286
Tribunals and Commissions10 Oct 2007Appeal allowed
ACCOUNTANT GENERAL Vs PANDURANG MARUTI INGAWALE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 158 : 2008 1 CPJ 211 : 2008 1 CPR 67
Tribunals and Commissions10 Oct 2007Petition is allowed
MAHESH CHANDRA SHARMA Vs MODERN THREADS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 77 : 2007 4 CPJ 353
Tribunals and Commissions10 Oct 2007Revision Petition disposed of
ICICI Bank Ltd. Vs SANDEEP KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 391
Tribunals and Commissions09 Oct 2007Appeal allowed
CHOTI DEVI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 401
Tribunals and Commissions08 Oct 2007Appeal allowed
Babu Lal Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 185