Tribunals and Commissions15 Nov 2007
RESSY STEPHEN Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2008 1 CPJ 39
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 5 of 41
Tribunals and Commissions14 Nov 2007
AIR INDIA Vs REEMA SAWHNY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 275
Tribunals and Commissions13 Nov 2007Appeal dismissed
United India Insurance Company Ltd Vs ESS ESS PHARMACEUTICALS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 2
Tribunals and Commissions13 Nov 2007Appeal dismissed
MAST RAM Vs MARUTI COURIER SERVICE PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 287
Tribunals and Commissions13 Nov 2007
JASWINDER KAUR Vs ESTATE OFFICER ESTATE OFFICE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 291
Tribunals and Commissions13 Nov 2007Appeal dismissed
SUSHILA DEVI Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2008 1 CPJ 41
Tribunals and Commissions13 Nov 2007Appeal allowed
JET AIR PRIVATE LTD Vs MAKERS AND SELLERS UNION
National Consumer Disputes Redressal Commission · 2008 0 CTJ 156 : 2008 1 CPJ 60 : 2008 1 CPR 349
Tribunals and Commissions07 Nov 2007Appeal dismissed
TRILOCHAN SINGH TREWN Vs Rajinder Kumar Gupta
National Consumer Disputes Redressal Commission · 2008 1 CPJ 108 : 2008 1 CPR 66
Tribunals and Commissions07 Nov 2007Appeal dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA Vs Sardara Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 90
Tribunals and Commissions07 Nov 2007Appeals allowed
ST MARTHAS HOSPITAL Vs BUDDHARAM
National Consumer Disputes Redressal Commission · 2008 1 CPJ 250
Tribunals and Commissions07 Nov 2007Appeal dismissed
VINEET KHURANA Vs PIONEER TOYOTA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 199
Tribunals and Commissions07 Nov 2007Appeals allowed
MAMTA MANU Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 85
Tribunals and Commissions06 Nov 2007
LAXMICOMPLAINA Vs Satbir
National Consumer Disputes Redressal Commission · 2008 1 CPJ 186
Tribunals and Commissions06 Nov 2007Appeal dismissed
PUNJAB UNIVERSITY CHANDIGARH Vs DEEPIKA MOHAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 97
Tribunals and Commissions05 Nov 2007
MAMTA SRIDHAR IYER Vs KUNJANNAM POULOSE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 411
Tribunals and Commissions05 Nov 2007Appeal allowed
U K JAMSHID Vs K V RATNAKARAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 256
Tribunals and Commissions02 Nov 2007
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs GAUTAM PLASTIC
National Consumer Disputes Redressal Commission · 2008 1 CPJ 62
Tribunals and Commissions02 Nov 2007
TAPAN BOSE Vs ICICI Bank Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 233
Tribunals and Commissions02 Nov 2007Appeal dismissed
V MOHAN RAO Vs MIOT HOSPITALS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 179 : 2008 1 CPR 15
Tribunals and Commissions02 Nov 2007
ST GREGORIOUS - MISSION HOSPITAL Vs ROJI GEORGE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 68 : 2008 1 CPR 7