Tribunals and Commissions27 Nov 2007
Syndicate Bank Vs VIJESHK K P
National Consumer Disputes Redressal Commission · 2008 2 CPR 274 : 2008 3 CPJ 456
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 4 of 41
Tribunals and Commissions27 Nov 2007
New India Assurance Co Ltd Vs RAMAWATAR SHARMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 382
Tribunals and Commissions27 Nov 2007
KAMALJIT KAUR Vs LUDHIANA KIDNEY HOSPITAL LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 231
Tribunals and Commissions26 Nov 2007
RESERVE BANK OF INDIA Vs Eshwarappa
National Consumer Disputes Redressal Commission · 2008 1 CPJ 30
Tribunals and Commissions26 Nov 2007
SNDP YOGAM SCHOOLS Vs S N VIJAYAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 477
Tribunals and Commissions23 Nov 2007
NARAYAN SARAN DUBEY Vs B S N L
National Consumer Disputes Redressal Commission · 2008 4 CPJ 589
Tribunals and Commissions21 Nov 2007Appeal dismissed
PARTAP SINGH Vs EMPLOYEES PROVIDENT FUND ORGANIZATION MINISTRY OF LABOUR GOVERNMENT OF INDIA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 273
Tribunals and Commissions21 Nov 2007
MABEL VALERINA OBAID Vs FALCON RETREAT PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 221
Tribunals and Commissions21 Nov 2007
VIJAY SINGH Vs Sohan singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 227
Tribunals and Commissions20 Nov 2007Appeal dismissed
SOUTH WESTERN RAILWAYS Vs PINKY GUPTA
National Consumer Disputes Redressal Commission · 2008 0 CTJ 130 : 2008 0 CTJ 184 : 2008 1 CPJ 50
Tribunals and Commissions20 Nov 2007
KANAKALATA BHUYAN Vs KALINGA HOSPITAL LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 337
Tribunals and Commissions19 Nov 2007
FIAT INDIA PVT LIMITED Vs S K VERMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 145
Tribunals and Commissions19 Nov 2007Appeal partly allowed
SRI VASAVI ENTERPRISES Vs ROYAL SUNDARAM ALLIANCE INSURNCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 302
Tribunals and Commissions19 Nov 2007Appeal dismissed
SANJAY K MALVIYA Vs SIDDHARTH ENTERPRISES
National Consumer Disputes Redressal Commission · 2008 1 CPJ 74 : 2008 1 CPR 345
Tribunals and Commissions19 Nov 2007
STAR ESTATE MANAGEMENT LTD Vs S M KRISHNATRY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 117
Tribunals and Commissions16 Nov 2007Appeal dismissed
TRILOK SINGH Vs SBI CARDS AND PAYMENT SERVICES PVT LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 122
Tribunals and Commissions15 Nov 2007Revision Petition allowed
DARISA BUILDERS PVT. LTD. Vs PACOAL JOSE CORDO
National Consumer Disputes Redressal Commission · 2007 4 CPJ 345
Tribunals and Commissions15 Nov 2007
DESTINATION ONE Vs PUNIT PAL KAUR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 352
Tribunals and Commissions15 Nov 2007Appeal allowed
JODHPUR CO-OPERATIVE MARKETING SOCIETY LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 377
Tribunals and Commissions15 Nov 2007
KISAN KRISHI YANTRA UDYOG Vs ASHARAF GRAMODYOG SEVA SAMITI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 478