Tribunals and Commissions03 Dec 2007Appeal allowed
ORIENTAL INSURANCE CO LTD Vs AVINASH SINGH AND SONS
National Consumer Disputes Redressal Commission · 2008 2 CPJ 197
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 3 of 41
Tribunals and Commissions03 Dec 2007Revision Petitions dismissed
SAI DATTA DEVELOPERS AND PROMOTERS Vs SHANTARAM A NAIK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 248
Tribunals and Commissions03 Dec 2007Revision Petition dismissed
AIR INDIA Vs Prakash Singh
National Consumer Disputes Redressal Commission · 2008 0 CTJ 136 : 2008 1 CPJ 334 : 2008 1 CPR 158
Tribunals and Commissions03 Dec 2007
SAIL ROURKELA STEEL PLANT Vs TRINATH DAS MOHINI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 405
Tribunals and Commissions03 Dec 2007
Tata Motors Ltd Vs LACHIA SETTY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 151
Tribunals and Commissions03 Dec 2007
DAYA RAM Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 216
Tribunals and Commissions03 Dec 2007Revision Petition dismissed
Urban Improvement Trust Vs MUKESH SORAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 330 : 2008 1 CPR 156
Tribunals and Commissions03 Dec 2007Revision Petition allowed
ABHINANDAN Vs AJIT KUMAR VERMA
National Consumer Disputes Redressal Commission · 2008 1 CPR 163
Tribunals and Commissions30 Nov 2007
TIRUPATI TEXTILES Vs NORTH EASTERN CARRYING CORPORATION
National Consumer Disputes Redressal Commission · 2008 1 CPJ 212
Tribunals and Commissions30 Nov 2007
Chhattisgarh State Electricity Board Vs INDRA DEV CHOUDHARY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 350
Tribunals and Commissions30 Nov 2007
A NAGAMMA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 4 CPJ 507
Tribunals and Commissions30 Nov 2007Appeal allowed
SURRINDER SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 210 : 2008 2 CPR 124 : 2008 3 CPR 255
Tribunals and Commissions30 Nov 2007Appeal dismissed
POST MASTER POST OFFICE Vs CHHABILA PARSHAD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 15
Tribunals and Commissions29 Nov 2007
RASHMI GUHA NIRMAN LTD Vs KANTILAL G SHAH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 501
Tribunals and Commissions28 Nov 2007
SANJAY KUMAR Vs Vinod Kumar Yadav
National Consumer Disputes Redressal Commission · 2008 1 CPJ 149
Tribunals and Commissions28 Nov 2007
VENKATESH Vs VISHWANATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 219
Tribunals and Commissions28 Nov 2007
Cholamandalam Dbs Finance Ltd Vs KISHORE JAIN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 214
Tribunals and Commissions28 Nov 2007Appeal dismissed
A P SINGH Vs Paramjit Kaur
National Consumer Disputes Redressal Commission · 2008 1 CPJ 73 : 2008 1 CPR 234
Tribunals and Commissions28 Nov 2007Petition is allowed
B.L.SOOD Vs DELHI TRANSPORT CORPORATION, I.P.ESTATE, NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 9 : 2008 1 CPJ 23
Tribunals and Commissions27 Nov 2007Appeal dismissed
ICICI BANK LTD Vs R S MURUGESAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 293