Tribunals and Commissions17 Dec 2007
Cement Corporation of India Ltd Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 36
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 2 of 41
Tribunals and Commissions14 Dec 2007Appeal dismissed
DILBAGH HUSSAIN ALIAS DILBAGH SINGH Vs SHARDA NURSING HOME
National Consumer Disputes Redressal Commission · 2008 2 CPJ 46
Tribunals and Commissions14 Dec 2007
ASIANET SATELLITE COMMUNICATIONS LTD Vs MOHAMMED FAISEL A
National Consumer Disputes Redressal Commission · 2008 3 CPJ 477
Tribunals and Commissions14 Dec 2007
Rakesh Kumar Shaw Vs ASHOK KUMAR NAYAK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 226 : 2008 1 CPR 309
Tribunals and Commissions14 Dec 2007Appeal dismissed
VIJAY INDUSTRIES AND PROJECT LTD Vs UNITED INDIA INSURANCE CO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 209 : 2008 1 CPR 327
Tribunals and Commissions14 Dec 2007Appeal dismissed
Sudarshan Kumar Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 312
Tribunals and Commissions13 Dec 2007Revision Petition allowed
Consumer Education and Research Society Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 110
Tribunals and Commissions13 Dec 2007
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs MOHANABAI YASHWANT PATIL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 455
Tribunals and Commissions13 Dec 2007
MAHINDRA AND MAHINDRA LIMITED Vs RANVIJAY SINGH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 216
Tribunals and Commissions13 Dec 2007Appeal dismissed
INDIAN AIRLINES Vs MASRAT ISLAM SOHRAWARDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 488
Tribunals and Commissions12 Dec 2007
N M JAYARAM Vs ASHED PROPERTIES AND INVESTMENT PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 397
Tribunals and Commissions12 Dec 2007
COX AND KINGS I LTD Vs COL NARNE RANGA RAO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 223
Tribunals and Commissions12 Dec 2007Appeal allowed
HARPAL KOUR Vs JET AIRWAY INDIA LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 203
Tribunals and Commissions11 Dec 2007Appeal allowed
Deo Kumar Singh Vs C B P SINHA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 205 : 2009 2 CPC 698
Tribunals and Commissions11 Dec 2007Appeal dismissed
JET AIRWAYS INDIA LTD Vs Abdul Wahid
National Consumer Disputes Redressal Commission · 2008 3 CPJ 27
Tribunals and Commissions07 Dec 2007
HOSHIARPUR IMPROVEMENT TRUST Vs MAJOR AMRIT LAL SAINI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 249 : 2008 1 CPR 202
Tribunals and Commissions07 Dec 2007Appeal dismissed
NEERU @ PARVINDER KAUR Vs SHASHI GUPTA (Dr.)
National Consumer Disputes Redressal Commission · 2008 1 CPJ 43
Tribunals and Commissions04 Dec 2007Appeal dismissed
PARMINDER KAUR Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2008 1 CPJ 26
Tribunals and Commissions04 Dec 2007Revision Petition dismissed
JAYAPRAPHA H PHALE Vs M T LAD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 257 : 2008 1 CPR 152
Tribunals and Commissions04 Dec 2007Petition dismissed
NITA NASKAR Vs MANAS KUMAR MOITRA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 12