Tribunals and Commissions31 Oct 2007
Syndicate Bank Vs RAMAKANT T KHANDKE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 404 : 2008 1 CPR 53
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 6 of 41
Tribunals and Commissions31 Oct 2007Appeals disposed of
MOHINI WHEAT PRODUCT Vs NALANDA AGRO WORK
National Consumer Disputes Redressal Commission · 2008 0 CTJ 270 : 2008 1 CPJ 65 : 2008 1 CPR 2
Tribunals and Commissions31 Oct 2007Appeal allowed
PRASANTA KUMAR CHAKRABORTY Vs JAHAR DEBNATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 473
Tribunals and Commissions31 Oct 2007Appeal dismissed
P N SUDHAKAR GUPTA Vs ANUGRAHA VITTALA NURSING HOME
National Consumer Disputes Redressal Commission · 2008 1 CPJ 57
Tribunals and Commissions31 Oct 2007
Muthu Swami Vs P R J ENTERPRISES
National Consumer Disputes Redressal Commission · 2008 1 CPJ 45
Tribunals and Commissions30 Oct 2007
DIVISIONAL FOREST OFFICER Vs Tilak Raj
National Consumer Disputes Redressal Commission · 2008 0 CTJ 274 : 2008 1 CPJ 49
Tribunals and Commissions30 Oct 2007Appeal dismissed
Mohinder Singh Vs PUDA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 37
Tribunals and Commissions30 Oct 2007
Eicher Tractors Vs B KUBENDRAPPA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 159
Tribunals and Commissions29 Oct 2007
SOUTH EASTERN SEEDS CORPORATION Vs R SHEKHAR ALIAS SRIDHAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 158
Tribunals and Commissions26 Oct 2007Appeal allowed
SREE MASTHI ENTERPRISES Vs KALLINGAL IQBAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 162
Tribunals and Commissions24 Oct 2007
Saraswati Das Vs CUTTACK DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 223
Tribunals and Commissions24 Oct 2007Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NIRMALA DEVI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 327
Tribunals and Commissions24 Oct 2007Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Kamlesh Rani
National Consumer Disputes Redressal Commission · 2007 4 CPJ 383 : 2008 2 CPJ 185
Tribunals and Commissions24 Oct 2007
MADHUKUMARAN NAIR P Vs GRAND WIRES AND CONDUCTORS P LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 546 : 2008 2 CPJ 260
Tribunals and Commissions24 Oct 2007Revision Petition Allowed
Rita Devi @ Rita Gupta Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 355
Tribunals and Commissions23 Oct 2007Appeal allowed
ORIENTAL INSURANCE COMPANY LTD Vs PREMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 194
Tribunals and Commissions23 Oct 2007Appeal dismissed
MUKHYA DAK GHAR Vs A S DESAI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 396
Tribunals and Commissions22 Oct 2007
BIRDI CHAND Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 111 : 2008 1 CPR 92
Tribunals and Commissions22 Oct 2007Appeal allowed
JAI PAL PURI Vs AMRITSAR IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2008 0 CTJ 161 : 2008 1 CPJ 104
Tribunals and Commissions22 Oct 2007
SURENDRA PARMAR Vs BAI HAVLI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 251