Tribunals and Commissions29 Sept 2007Appeals disposed of
BALBIR KHANUJA Vs BHARAT SANCHAR NIGAM LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 321
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 9 of 41
Tribunals and Commissions28 Sept 2007Appeal dismissed
PRABHAKAR SETHI (DR.) Vs BIRDHI CHAND MEENA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 220
Tribunals and Commissions28 Sept 2007Revision Petition dismissed
CADBURY INDIA LIMITED Vs JAGRUT NAGRIK
National Consumer Disputes Redressal Commission · 2007 4 CPJ 297
Tribunals and Commissions28 Sept 2007
G KANDASWAMY Vs Bank of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 98 : 2008 1 CPR 181
Tribunals and Commissions28 Sept 2007
Narasimhaiah Vs DISTRICT KADHI GRAMODYOG MANDALI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 103 : 2008 1 CPR 187
Tribunals and Commissions28 Sept 2007Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs A THIRUPATI REDDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 262
Tribunals and Commissions28 Sept 2007Revision Petition dismissed
BANOBAI Vs Union of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 231
Tribunals and Commissions27 Sept 2007Revision Petition dismissed
JITENDRA K SHAH Vs ASHOK LEYLAND LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 177 : 2008 2 CPR 102
Tribunals and Commissions27 Sept 2007Appeal dismissed
CHIEF POSTMASTER GENERAL J AND K CIRCLE Vs GHULAM MOHAMMAD KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 285
Tribunals and Commissions27 Sept 2007Appeals dismissed
SATYA PAL SINGH Vs ADARSH DEV SHARMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 378
Tribunals and Commissions27 Sept 2007
SHIV PRAKASH SHAROHA Vs VIDYA SAGAR INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES VIMHANS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 155
Tribunals and Commissions27 Sept 2007
BANK OF BARODA Vs SATHEESH JOSEPH PEREIRA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 419
Tribunals and Commissions26 Sept 2007Appeal allowed
VIJAY KUMAR SINGHAL Vs M P MADHYA KSHETRA VIDYUT VITRAN COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 287
Tribunals and Commissions25 Sept 2007Appeal allowed
STATE BANK OF BIKANER AND JAIPUR Vs Canara Bank
National Consumer Disputes Redressal Commission · 2008 1 CPJ 71
Tribunals and Commissions25 Sept 2007Appeal allowed
RAM SAROOP Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2008 3 CPJ 211
Tribunals and Commissions24 Sept 2007
MANETI RAWAT Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 492
Tribunals and Commissions22 Sept 2007Appeal dismissed
SATYAPAL JAIN Vs Mohan
National Consumer Disputes Redressal Commission · 2008 1 CPJ 176
Tribunals and Commissions21 Sept 2007Appeal dismissed
ICICI Bank Ltd. Vs Quality Foils India (P) Ltd.
National Consumer Disputes Redressal Commission · 2008 1 CPJ 418 : 2008 1 CPR 168
Tribunals and Commissions21 Sept 2007Appeals dismissed
KASHMIR SINGH GIL Vs M P STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 253 : 2008 1 CPR 217
Tribunals and Commissions20 Sept 2007Appeal allowed
RAMESH KUMAR DUA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2008 1 CPJ 96 : 2008 1 CPR 185