Tribunals and Commissions03 Aug 2007Appeal allowed
MADAN LAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 2 CPJ 67
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 16 of 41
Tribunals and Commissions03 Aug 2007
RESERVE BANK OF INDIA Vs ESHWARAPPA
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 69
Tribunals and Commissions02 Aug 2007
Life Insurance Corporation of India Vs RANGRAJ MEHTA
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1198 : 2008 4 CPJ 102
Tribunals and Commissions01 Aug 2007
NATIONAL INSURANCE CO LTD Vs SHEIKH MOHD YASEEN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 404
Tribunals and Commissions01 Aug 2007Appeal allowed
SURENDRANATH SONKIA Vs M P STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 261
Tribunals and Commissions31 Jul 2007Appeal dismissed
BALASADI MAHALAKSHMI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 384
Tribunals and Commissions31 Jul 2007Appeal allowed
KOMAL RAM SAHU Vs SOMNATH SAHU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 420
Tribunals and Commissions31 Jul 2007
Life Insurance Corporation of India Vs DEVKI BAI
National Consumer Disputes Redressal Commission · 2007 3 CPR 93 : 2007 4 CPJ 50
Tribunals and Commissions31 Jul 2007
ORIENTAL INSURANCE CO LTD Vs SURENDRA KUMAR JAIN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 439
Tribunals and Commissions31 Jul 2007
Maruti Udyog Limited Vs ANSI D SILVA
National Consumer Disputes Redressal Commission · 2007 3 CPR 25 : 2007 4 CPJ 144
Tribunals and Commissions31 Jul 2007
NAVNIKETAN CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPR 61 : 2007 4 CPJ 83
Tribunals and Commissions31 Jul 2007Appeal dismissed
BARINDER KAUR Vs Chander Malhotra
National Consumer Disputes Redressal Commission · 2008 1 CPJ 265
Tribunals and Commissions31 Jul 2007Appeal dismissed
Bhaskar Sen Vs AMERICAN EXPRESS BANK LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 392
Tribunals and Commissions30 Jul 2007
PUNJAB METAL WORKS (P) LTD. Vs PAREEKH MARINE AGENCIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 340
Tribunals and Commissions27 Jul 2007
J SRIDHARA BHAT Vs M PRAKASH KAMATH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 47
Tribunals and Commissions27 Jul 2007Appeal dismissed
UNITED INDIA INSURANCE CO LTD Vs MOHAMMAD AYOUB MALIK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 94
Tribunals and Commissions27 Jul 2007Revision Petition dismissed
UPJEET SINGH BRAR Vs PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 386
Tribunals and Commissions27 Jul 2007
CANARA BANK Vs M RAMAJEYAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 25
Tribunals and Commissions27 Jul 2007Revision petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NARENDER KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 297
Tribunals and Commissions27 Jul 2007Appeal allowed
COL RAJEEV BHATNAGAR Vs MORADABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 303