Tribunals and Commissions16 Jul 2007Appeals allowed
Pawan Bansal (Dr.) Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 421
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 18 of 41
Tribunals and Commissions16 Jul 2007
ADDI INDUSTRIES LTD. Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 380
Tribunals and Commissions16 Jul 2007Revision Petition disposed of
INDRAPURI EXPRESS COURIER PVT. LTD. Vs ALLIED BUSINESS CORPORATION
National Consumer Disputes Redressal Commission · 2007 3 CPR 34 : 2007 3 CPR 91 : 2007 4 CPJ 165
Tribunals and Commissions16 Jul 2007
H S E B NOW H V P N Vs HARI SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 84
Tribunals and Commissions16 Jul 2007Revision Petition dismissed
LAXMI PUTHANI INDUSTRIES Vs Karnataka State Financial Corpn.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 466
Tribunals and Commissions16 Jul 2007
HINDUSTAN FERTILIZER CORPORATION LTD. Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 61 : 2007 3 CPJ 209
Tribunals and Commissions13 Jul 2007Revision Petition dismissed
AJMER VIDYUT VITRAN NIGAM LTD. Vs SALAMUDIN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 207
Tribunals and Commissions13 Jul 2007Revision Petition disposed of
VINOD KUMAR BOHARA Vs SHREENATH TRAVELLERS
National Consumer Disputes Redressal Commission · 2007 3 CPR 42 : 2007 4 CPJ 164
Tribunals and Commissions13 Jul 2007Appeal dismissed
Life Insurance Corporation of India Vs DARSHANA DEVI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 319
Tribunals and Commissions13 Jul 2007Appeal disposed of
SARVALAXMI MARINES Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 471
Tribunals and Commissions13 Jul 2007
DANNU HYBRID COTTON SEED Vs RAYARAKULA CHANDRAMOULI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 409
Tribunals and Commissions12 Jul 2007Appeal allowed
REGIONAL PROVIDENT FUND COMMISSIONER Vs DINANATH RAJPUT
National Consumer Disputes Redressal Commission · 2007 3 CPR 84 : 2007 4 CPJ 369
Tribunals and Commissions12 Jul 2007Revision Petition dismissed
CHANDIGARH HOUSING BOARD Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 387
Tribunals and Commissions12 Jul 2007Appeal dismissed
South Eastern Railway Vs RAJKUMARI AGRAWALLA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 406
Tribunals and Commissions11 Jul 2007Appeal dismissed
CHITRA BHUWADIA Vs CHIRAYU HEALTH And MEDICARE PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 114
Tribunals and Commissions11 Jul 2007Appeal allowed
HEM RAJ Vs SR. SUPERINTENDENT POSTS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 238
Tribunals and Commissions11 Jul 2007
JAGDISH CHANDER Vs FORTIS HEART INSTITUTE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 246
Tribunals and Commissions11 Jul 2007Revision Petition dismissed
Susheel Kumar Vs VIRENDRA MAHLA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 395
Tribunals and Commissions11 Jul 2007Appeal partly allowed
V. ASHOK Vs L. NARASINGA RAO
National Consumer Disputes Redressal Commission · 2007 4 CPJ 451
Tribunals and Commissions11 Jul 2007
D RAMA KRISHNA Vs K SREE KUMAR REDDY
National Consumer Disputes Redressal Commission · 2008 0 CTJ 317 : 2008 1 CPJ 126