Tribunals and Commissions03 Jul 2007Revision Petition dismissed
Rajni Tiwari Vs JABALPUR HOSPITAL And RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2007 3 CPJ 428
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 20 of 41
Tribunals and Commissions03 Jul 2007Appeal dismissed
NAZIR AHMED BHAT Vs Ghulam Mohammad Dar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 330
Tribunals and Commissions03 Jul 2007
Oriental Insurance Company Ltd. Vs MEHTA WOOL STORE
National Consumer Disputes Redressal Commission · 2007 3 CPJ 317 : 2007 4 UC 353
Tribunals and Commissions03 Jul 2007
Girija Bai Vs ANAND INSTITUTE OF LABORATORY MEDICINE
National Consumer Disputes Redressal Commission · 2007 4 CPJ 377
Tribunals and Commissions02 Jul 2007
Baba Constructions Vs Bandaru Goutham
National Consumer Disputes Redressal Commission · (2007) 07 NCDRC CK 0086
Tribunals and Commissions02 Jul 2007Appeal allowed
Computer Pride Inc. (USA) Vs Sanjeev Kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 328
Tribunals and Commissions02 Jul 2007Revision Petitions disposed of
Maruti Udyog Ltd. Vs OM SAHAI BHATNAGAR
National Consumer Disputes Redressal Commission · 2007 2 CPR 443 : 2007 3 CPJ 459
Tribunals and Commissions02 Jul 2007Revision Petition dismissed
UNION BANK OF INDIA Vs KANAK CHOUDHARY
National Consumer Disputes Redressal Commission · 2007 2 CPR 436 : 2007 3 CPJ 402
Tribunals and Commissions02 Jul 2007Revision Petition allowed
SHAKUNTALA BAJPAI Vs R.K. SAINI
National Consumer Disputes Redressal Commission · 2007 2 CPR 445 : 2007 3 CPJ 301 : 2007 4 UC 222
Tribunals and Commissions02 Jul 2007Revision Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs AJIT SINGH CHAWLA
National Consumer Disputes Redressal Commission · 2007 2 CPR 453 : 2007 3 CPJ 430
Tribunals and Commissions29 Jun 2007Appeal allowed
SINGH TRANSPORT SERVICE Vs GAJANAND POHA UDYOG
National Consumer Disputes Redressal Commission · 2008 2 CPJ 399
Tribunals and Commissions27 Jun 2007Revision Petition dismissed
New India Assurance Co. Ltd. Vs RAJ KUMAR CHUCHRA
National Consumer Disputes Redressal Commission · 2007 2 CPR 479 : 2007 3 CPJ 320
Tribunals and Commissions27 Jun 2007
P N KRISHANA Vs BANASHANKARI POST OFFICE
National Consumer Disputes Redressal Commission · 2007 4 CPJ 130
Tribunals and Commissions27 Jun 2007Appeal dismissed
National Insurance Co. Ltd. Vs MOHAN ANANT POTNIS (DR.)
National Consumer Disputes Redressal Commission · 2008 3 CPJ 421
Tribunals and Commissions27 Jun 2007Revision Petition dismissed
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs Sunaina Devi
National Consumer Disputes Redressal Commission · 2008 1 CPJ 469
Tribunals and Commissions26 Jun 2007Appeal dismissed
M S PANDIYARAJAN Vs BHARAT SANCHAR NIGAM LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 180
Tribunals and Commissions26 Jun 2007Appeal disposed of
REGIONAL PROVIDENT FUND COMMISSIONER TRIVANDRUM Vs KOCHIKA THEKKEMUKALI VEEDU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 425 : 2008 2 CPR 35
Tribunals and Commissions26 Jun 2007
MANDSAUR INSTITUTE OF TECHNOLOGY Vs AKSHAT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 573
Tribunals and Commissions25 Jun 2007
SUKHDEV GILL Vs ROTARY EYE HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 354
Tribunals and Commissions22 Jun 2007Appeal dismissed
VIJENDER SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 356