Tribunals and Commissions05 Jun 2007
UDAYA SAHKARI GRIH NIRMAN SANSTHA MARYADIT Vs ANUSUIYA JOGI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 58
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 22 of 41
Tribunals and Commissions05 Jun 2007
Chhattisgarh State Electricity Board Vs YOGESH KUMAR VARSHANEY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 160
Tribunals and Commissions05 Jun 2007Appeal allowed
C G STATE ELECTRICITY BOARD Vs HOLY CROSS HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 268
Tribunals and Commissions05 Jun 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs DAVENDER KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 128
Tribunals and Commissions05 Jun 2007
LIFE INSURANCE CORPORATION OF INDIA Vs SAJIDA BEGUM
National Consumer Disputes Redressal Commission · 2007 4 UC 355
Tribunals and Commissions04 Jun 2007Appeal dismissed
J.S. GUPTA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 160
Tribunals and Commissions04 Jun 2007Appeal dismissed
SATISH KRISHNAJI JOSHI Vs GUTTAL POST OFFICE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 363
Tribunals and Commissions01 Jun 2007Appeal allowed
CHIEF ADMINISTRATOR HUDA PANCHKULA Vs Veena Kumari
National Consumer Disputes Redressal Commission · 2008 2 CPJ 28
Tribunals and Commissions01 Jun 2007Appeal allowed
IMPROVEMENT TRUST ROPER Vs VISHAL KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 10
Tribunals and Commissions31 May 2007
Jaswant Singh Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 472
Tribunals and Commissions31 May 2007Appeal dismissed
KRISHNA AUTO SALES Vs METLONIC INDUSTRIES PVT LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 263
Tribunals and Commissions31 May 2007Appeal dismissed
NATIONAL INSURANCE COMPANY LTD Vs SHAROTAM SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 201
Tribunals and Commissions30 May 2007
SUB-DIVISIONAL OFFICER OP UHBVNL Vs KABOOL SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 22
Tribunals and Commissions30 May 2007Revision Petition dismissed
SANJOG MAHESHWARI Vs GHAZIABAD DEVELOPMENT AUTHORITY VIKAS BHAWAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 471
Tribunals and Commissions30 May 2007Revision Petition dismissed
TARUN MONDAL Vs MRITYUNJOY MOHANTO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 472
Tribunals and Commissions30 May 2007Revision Petition dismissed
INSTITUTE OF LAPAROSCOPIC SURGERY JEEVAN SATYA Vs BIMAL KUMAR GHOSH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 470
Tribunals and Commissions29 May 2007
NATIONAL INSURANCE CO LTD Vs DASHMESH PAPER BOARD MILLS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 14
Tribunals and Commissions29 May 2007
PRINCIPAL S D COLLEGE Vs REETIKA MANHAS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 502
Tribunals and Commissions29 May 2007Appeal dismissed
D. Rama Rajyam (Dr.) Vs P.K. Vasudeva Rao and Ors.
National Consumer Disputes Redressal Commission · 2007 2 CPR 399 : 2007 3 CPJ 295 : 2007 4 UC 290
Tribunals and Commissions28 May 2007Revision Petition partly allowed
ORIENTAL BANK OF COMMERCE Vs RAMAN MITTAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 486 : 2007 3 CPJ 331 : 2007 4 UC 341