Tribunals and Commissions11 Apr 2007
Mahindra and Mahindra Ltd Vs Kamal Singh
National Consumer Disputes Redressal Commission · 2007 4 CPJ 62
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 30 of 41
Tribunals and Commissions10 Apr 2007
KOHINOOR INTERNATIONAL Vs INTRA SHIP
National Consumer Disputes Redressal Commission · 2007 2 CPR 286 : 2007 3 CPJ 49
Tribunals and Commissions10 Apr 2007Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs HARI RAM
National Consumer Disputes Redressal Commission · 2007 2 CPR 441 : 2007 3 CPJ 330 : 2007 4 UC 240
Tribunals and Commissions10 Apr 2007Revision Petition dismissed
VIJAY SOLVEX LIMITED Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 316
Tribunals and Commissions10 Apr 2007
KOCHAR WOOLLEN MILLS PVT LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 2 CPR 288 : 2007 3 CPJ 60
Tribunals and Commissions10 Apr 2007Appeal dismissed
Standard Chartered Bank Vs RENU SOOD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 531
Tribunals and Commissions10 Apr 2007Appeal allowed
SURESH AHLUWALIA Vs BODY CARE (SLIMMING AND BEAUTY CLINIC)
National Consumer Disputes Redressal Commission · 2007 4 CPJ 177
Tribunals and Commissions10 Apr 2007Petitions are partly allowed
IMPROVEMENT TRUST Vs SURINDER KAUR
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 21 : 2007 2 CPR 281 : 2007 3 CPJ 83
Tribunals and Commissions09 Apr 2007
K K GUPTA Vs H P HOUSING AND URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 570
Tribunals and Commissions09 Apr 2007Appeal dismissed
United India Insurance Co. Ltd. Vs SURESH KUMAR TIBREWAL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 426
Tribunals and Commissions09 Apr 2007
INDUSIND BANK LTD. Vs VIMAL MITTAL
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 15 : 2007 2 CPJ 161
Tribunals and Commissions06 Apr 2007Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Charan Singh
National Consumer Disputes Redressal Commission · 2007 3 CPJ 390
Tribunals and Commissions05 Apr 2007
ALFRED BENEDICT Vs MANIPAL HOSPITAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 142 : 2007 3 CPJ 74
Tribunals and Commissions05 Apr 2007Petition is disposed of
UNION OF INDIA Vs ARUN BORSE
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 72 : 2007 2 CPJ 165
Tribunals and Commissions04 Apr 2007Appeal allowed
Sanjeev Walia Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2007 4 CPJ 276
Tribunals and Commissions04 Apr 2007
BALWINDER KAUR Vs State of Punjab
National Consumer Disputes Redressal Commission · 2007 2 CPJ 444
Tribunals and Commissions03 Apr 2007Appeal dismissed
DELHI IVF And FERTILITY CLINIC Vs LINA GOYAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 476
Tribunals and Commissions03 Apr 2007Revision Petitions dismissed
TAMIL NADU HOUSING BOARD Vs A VEERAPPAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 304
Tribunals and Commissions03 Apr 2007Appeal dismissed
V NALINA Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 144
Tribunals and Commissions02 Apr 2007
SUPREME ELECTRO-MECH P LTD Vs LT COL ANURAG CHHABRA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 546