Tribunals and Commissions22 Mar 2007Revision Petition disposed of
M SUBBA RAO Vs AVULA VENKATA REDDY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 269
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 32 of 41
Tribunals and Commissions22 Mar 2007Revision Petition dismissed
Union of India Vs VIRINDER KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 285
Tribunals and Commissions22 Mar 2007
PICKER INDIA LTD Vs JAMAL ARA
National Consumer Disputes Redressal Commission · 2007 2 CPR 233 : 2007 3 CPJ 44
Tribunals and Commissions22 Mar 2007
ASHOK LEYLAND FINANCE LTD Vs HIRALAL SAHU
National Consumer Disputes Redressal Commission · 2007 3 CPJ 25
Tribunals and Commissions21 Mar 2007
LIFE INFORMATION CORPORATION OF INDIA Vs MOHAMMADI SULTANA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 446
Tribunals and Commissions21 Mar 2007Revision Petition allowed
A.K. GUPTA (DR.) Vs MAHIPAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 455 : 2007 3 CPJ 303
Tribunals and Commissions21 Mar 2007Appeal allowed
CHANTAM REDDY MANJUNATH REDDY Vs PALM GROVE NURSERY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 183
Tribunals and Commissions20 Mar 2007
Nand Kishore Verma and others Vs Batra Hospital and Medical Research Centre and others
National Consumer Disputes Redressal Commission · (2007) 03 NCDRC CK 0072
Tribunals and Commissions20 Mar 2007Revision Petition allowed
K.V. PADMANABHAN Vs Calicut Development Authority
National Consumer Disputes Redressal Commission · 2007 2 CPJ 287
Tribunals and Commissions20 Mar 2007
PADAM COTTON YARNS LTD Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2007 2 CPJ 127
Tribunals and Commissions20 Mar 2007Appeal dismissed
COMMISSIONER EMPLOYEES PENSION SCHEME Vs M P SURESH KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 105
Tribunals and Commissions19 Mar 2007
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs Mukandi Lal
National Consumer Disputes Redressal Commission · 2007 2 CPR 231 : 2007 3 CPJ 51
Tribunals and Commissions19 Mar 2007Revision Petition dismissed
SHIV KUMAR AGARWAL Vs ARUN TONDON
National Consumer Disputes Redressal Commission · 2007 2 CPJ 321
Tribunals and Commissions19 Mar 2007
R.S.INDUSTRIES BANDA, DISTRICT SHAHJAHANPUR, UP. Vs NATIONAL INSURANCE CO. LTD. SHAHJAHANPUR
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 29 : 2008 1 CPJ 276
Tribunals and Commissions19 Mar 2007Petition is allowed
ORIENT TREASURES PVT. LTD. Vs UNITED INDIA INSURANCE COMPANY LTD. CHENNAI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 30 : 2007 4 CPJ 146
Tribunals and Commissions15 Mar 2007Appeal allowed
New India Assurance Co. Ltd. Vs SINDHU FLOWERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 318
Tribunals and Commissions14 Mar 2007
HINDUSTAN LATEX LIMITED Vs CONTROL PRINT INDIA LIMITED
National Consumer Disputes Redressal Commission · 2007 2 CPR 181 : 2007 3 CPJ 53 : 2007 3 UC 1677
Tribunals and Commissions13 Mar 2007Appeal disposed of
BANK OF BARODA Vs K Natarajan
National Consumer Disputes Redressal Commission · 2008 1 CPJ 47
Tribunals and Commissions13 Mar 2007Appeal dismissed
PROPER ENGINEERING WORKS Vs Export Credit Guarantee Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 202
Tribunals and Commissions13 Mar 2007Appeal allowed
SHANTILATA SAMAL Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 538