Tribunals and Commissions29 Nov 2013Revision Petition is allowed
K.K.Jaiswal Vs Amrik Kaur
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 808 : 2013 4 CPJ 561
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 4 of 44
Tribunals and Commissions29 Nov 2013Petitioner is allowed
Post Master, Sub Post Office Vs Ajay Goyal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 807 : 2013 4 CPJ 565
Tribunals and Commissions29 Nov 2013Revision petition is ordered to be dismissed
Tatina Vijaya Kumar Vs Muthoot Finance Corporation Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 810 : 2013 4 CPJ 563
Tribunals and Commissions29 Nov 2013Petition is dismissed
Ahuja Transport Company Vs NARESH BANSAL
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 809
Tribunals and Commissions28 Nov 2013Revision Petition is dismissed
SARABJIT SINGH Vs Punjab Urban Development And Planning Authority Through Its Estate Officer
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 801 : 2013 4 CPJ 559
Tribunals and Commissions28 Nov 2013
M/S. Taneja Developers Infrastructure Vs B.S.Guraya
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 802
Tribunals and Commissions28 Nov 2013Petitioner is allowed
LIFE INSURANCE CORPORATION OF INDIA Vs Anita Shekhawat
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 804 : 2014 1 CPJ 65
Tribunals and Commissions28 Nov 2013Petitioner is allowed
Branch Manager, Peerless General Finance And Investment Company Ltd Vs VENNAPUSA CHENNA REDDY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 805 : 2014 1 CPJ 212
Tribunals and Commissions28 Nov 2013
MANJINDER KAUR Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 818 : 2014 1 CPJ 3
Tribunals and Commissions27 Nov 2013Revision petition is partly allowed
M/S. Srilankan Airlines Ltd Vs Subhash Chawla
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 794 : 2013 4 CPJ 597
Tribunals and Commissions27 Nov 2013Revision petition stands dismissed
NATIONAL INSURANCE COMPANY LTD Vs Gopanaboina Sathyam
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 795 : 2014 1 CPJ 198
Tribunals and Commissions27 Nov 2013Appeal dismiss
B.S.Walia Vs M/S Dlf Universal Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 797 : 2014 1 CPJ 215
Tribunals and Commissions27 Nov 2013Revision petition is dismissed
SUBHASH CHAND Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 796 : 2014 1 CPJ 34
Tribunals and Commissions27 Nov 2013Petition dismissed
NATIONAL INSURANCE CO. LTD. Vs A.P. Varkey Mission Hospital and Ors.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 894 : 2014 2 CPJ 217
Tribunals and Commissions26 Nov 2013
Ansumoy Pati Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 897 : 2014 2 CPJ 249
Tribunals and Commissions25 Nov 2013
HARYANA URBAN DEVELOPMENT AUTHORITY Vs M.G.A. (Mela Ground Sector Area) Welfare Association Hisar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 798 : 2013 4 CPJ 574
Tribunals and Commissions25 Nov 2013
Chatur Behari Sharma Vs IDBI BANK LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 791 : 2013 4 CPJ 582
Tribunals and Commissions25 Nov 2013
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs OM PARKASH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 792 : 2013 4 CPJ 571
Tribunals and Commissions25 Nov 2013
NARESH KUMAR Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 793 : 2013 4 CPJ 572
Tribunals and Commissions25 Nov 2013Petition allowed
Ashwani Kumar and Life Insurance Corporation of India Vs Baldev Singh Rohal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 895 : 2014 2 CPJ 220