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National Consumer Disputes Redressal Commission judgments, 2013

865 judgments · page 6 of 44

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Tribunals and Commissions18 Nov 2013Petition dismissed

Govind Agrawal Vs National Insurance Co. Ltd. and Ors.

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 890 : 2014 2 CPJ 117

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Tribunals and Commissions13 Nov 2013

Strategic Freight Logistic Pvt. Ltd Vs Mohan Jodaro Crafts

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 767

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Tribunals and Commissions13 Nov 2013

Rama Associates Ltd Vs NEW INDIA ASSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 768 : 2014 1 CPJ 10

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Tribunals and Commissions13 Nov 2013

Toyata Kirloskar Motor Ltd Vs Jayesh T. Tanna

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 770 : 2014 1 CPJ 162

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Tribunals and Commissions13 Nov 2013

Sunny Brooks Vs Aparajitha Bhandary

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 771

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Tribunals and Commissions13 Nov 2013

Rugs India Vs Icici Lombard General Insurance Co.

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 782 : 2013 4 CPJ 548

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Tribunals and Commissions12 Nov 2013

Rajankumar And Bros Vs ORIENTAL INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 783 : 2013 4 CPJ 541

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Tribunals and Commissions11 Nov 2013

NEW INDIA ASSURANCE CO. LTD Vs RAM AVTAR

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 764 : 2014 1 CPJ 29

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Tribunals and Commissions11 Nov 2013

Indraprastha Medical Corporation Ltd Vs Alpine International , Emerald Overseas

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 765 : 2014 1 CPJ 22

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Tribunals and Commissions11 Nov 2013

SURINDER SINGH Vs Escorts Heart Institute , A.K. Omar Managing Director , Naresh Trehan

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 766 : 2014 1 CPJ 25

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Tribunals and Commissions11 Nov 2013

NATIONAL INSURANCE COMPANY LTD Vs P. Rangaswamy

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 769

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Tribunals and Commissions11 Nov 2013

Gaur Arunima Impex International Pvt. Ltd Vs U.P.HOUSING AND DEVELOPMENT BOARD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 784

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Tribunals and Commissions11 Nov 2013

MOHIT GUPTA Vs Director, Greenbay Infrastructure Pvt. Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 789 : 2013 4 CPJ 533

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Tribunals and Commissions11 Nov 2013Disposed off

STATE OF RAJASTHAN Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 898 : 2014 2 CPJ 254

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Tribunals and Commissions01 Nov 2013

Estate Officer Huda Vs RAM DASS

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 749

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Tribunals and Commissions01 Nov 2013

Silvex Realty Ltd Vs Pravin Padmakar Banavalikar

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 760

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Tribunals and Commissions01 Nov 2013

Punita Jain Vs Paras Hospitals

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 785 : 2014 1 CPJ 202

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Tribunals and Commissions01 Nov 2013

Tainwala Personal Care Product Pvt. Ltd Vs Royal Sundaram Alliance Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 786 : 2014 1 CPJ 209

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Tribunals and Commissions01 Nov 2013

BABU LAL GUPTA Vs Navjyoti Eye Centre

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 800 : 2013 4 CPJ 586

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Tribunals and Commissions01 Nov 2013

Anit Properties Pvt. Ltd. Vs HDFC BANK LTD.

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 872 : 2014 1 CPJ 168

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