Tribunals and Commissions25 Oct 2013
IQBAL KAUR Vs Vice-Chairman Delhi Development Authority
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 740 : 2013 4 CPJ 623
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 8 of 44
Tribunals and Commissions25 Oct 2013
V.Perumalsamy Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 757 : 2014 1 CPJ 222
Tribunals and Commissions25 Oct 2013
R.K.VARMA Vs Director/Controller, Kalyani (Escorts)
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 758 : 2014 1 CPJ 249
Tribunals and Commissions25 Oct 2013
JET AIRWAYS (INDIA) LTD Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 756 : 2014 1 CPJ 226
Tribunals and Commissions25 Oct 2013
Dal Jeet Singh Vs Shahid Khan Son Of Rafiq Ahmad Khan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 763 : 2014 1 CPJ 15
Tribunals and Commissions25 Oct 2013
STATE BANK OF PATIALA Vs Krishan Kaul
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 736 : 2013 4 CPJ 512
Tribunals and Commissions24 Oct 2013
Morani Hyundai Vs Yatinder Parkash Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 723
Tribunals and Commissions24 Oct 2013
ARJUN SINGH Vs Paras Traders
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 724 : 2014 4 CPJ 462
Tribunals and Commissions24 Oct 2013
Asim Kumar Chattopadhyay , Paiya Chattopadhyay Vs SUDHANSHU SEKHAR PATRA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 741 : 2013 4 CPJ 620
Tribunals and Commissions23 Oct 2013
Anil Chandra Dey Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 725
Tribunals and Commissions23 Oct 2013
Nikhil Builders Vs Swami Kumar Banvalikar , Pushpa Kumar Bathe , Chandrashekhar M.Pandit , Asmita A. Kale , Kamlakar Y. Patankar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 735 : 2014 1 CPJ 103
Tribunals and Commissions23 Oct 2013
RAJ BALA Vs Managing Director Skoda Auto India Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 726
Tribunals and Commissions23 Oct 2013
Torque Automotive Pvt. Ltd Vs Dinesh Bhanwarlal Daga
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 727
Tribunals and Commissions23 Oct 2013
J.L. Chaudhary Vs Ashok Thakkar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 730
Tribunals and Commissions23 Oct 2013
INDORE DEVELOPMENT AUTHORITY Vs YUSUF
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 759 : 2014 1 CPJ 224
Tribunals and Commissions23 Oct 2013
Afl Ltd Vs Lufthansa Cargo India Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 841
Tribunals and Commissions23 Oct 2013
NEW INDIA ASSURANCE CO. LTD Vs Anumula Venkateswarlu
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 729 : 2013 4 CPR 529 : 2014 3 CPJ 392
Tribunals and Commissions11 Oct 2013
Lavlesh Singh Proprietor Lovely Provision Store Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 695 : 2014 4 CPJ 398
Tribunals and Commissions11 Oct 2013
NATHU SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 713 : 2014 4 CPJ 397
Tribunals and Commissions11 Oct 2013
ORIENTAL INSURANCE CO. LTD Vs Pradip Deoram Jadhav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 714