Tribunals and Commissions09 Oct 2013
Air India Express Vs Sumant Bhardwaj
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 733 : 2013 4 CPJ 508
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 10 of 44
Tribunals and Commissions08 Oct 2013Petition allowed
BANK OF BARODA Vs RAJ KUMAR SINGH
National Consumer Disputes Redressal Commission · 2014 3 CPJ 530
Tribunals and Commissions07 Oct 2013
TEJ BAHADUR SINGH Vs Virju Yadav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 684 : 2013 4 CPR 38 : 2014 1 CPJ 142
Tribunals and Commissions07 Oct 2013
Sherry Leasing Pvt. Ltd Vs Kamini Saigal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 685 : 2013 4 CPR 36 : 2014 1 CPJ 139
Tribunals and Commissions07 Oct 2013
HUKUM CHAND Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 686 : 2014 1 CPJ 193
Tribunals and Commissions07 Oct 2013
SATBIR SINGH Vs Reliance General Insurance Company
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 687 : 2014 1 CPJ 137
Tribunals and Commissions07 Oct 2013
Harish Kumar Chadha Vs Manager M/S. Bajaj Allianz Life Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 688 : 2014 1 CPJ 188
Tribunals and Commissions04 Oct 2013
Dharmendra Ashwin Kumar Shaha Vs Dadaso Balappa Chougule
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 690 : 2013 4 CPR 67
Tribunals and Commissions04 Oct 2013
Rajpipla Co-Operative Housing Society Ltd Vs Jagdish Bhagwandas Ahuja , Magic Properties Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 706 : 2013 4 CPR 33 : 2014 4 CPJ 347
Tribunals and Commissions04 Oct 2013
CELLULAR OPERATORS ASSOCIATION OF INDIA , BHARTI AIRTEL LTD. Vs NIVEDITA SHARMA , ICICI BANK LTD. , AMERICAN EXPRESS BANK LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 718 : 2013 4 CPJ 265
Tribunals and Commissions04 Oct 2013
Bhardwaj Industries Vs Premier Limited and Anr.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 901 : 2014 1 CPJ 146
Tribunals and Commissions04 Oct 2013
Bajaj Allianz Life Insurance Co. Ltd Vs PAWAN KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 689 : 2013 4 CPR 61
Tribunals and Commissions04 Oct 2013
Rameshbhai S. Sarvaiyya Vs Ramakant Ramchandra Jadhav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 691 : 2013 4 CPR 66
Tribunals and Commissions03 Oct 2013Revision Petition is dismissed
RAM BHAGAT Vs M/S New Holland Fiat (India) Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 683 : 2013 4 CPR 58
Tribunals and Commissions03 Oct 2013
Lacchman Vs Executive Engineer, Dakshin Haryana Bijli Vitran Nigam Limited Bhiwani, Haryana
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 694 : 2013 4 CPR 56 : 2014 1 CPJ 177
Tribunals and Commissions03 Oct 2013
NATIONAL INSTITUTE OF OPEN SCHOOLING Vs VIPIN SHARMA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 692 : 2013 4 CPR 32 : 2014 1 CPJ 195
Tribunals and Commissions03 Oct 2013
Union Of India Through General Manager, West Vs Yash Industries Near Industries Area, Water Tank, Hindoncity
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 693 : 2014 1 CPJ 175
Tribunals and Commissions01 Oct 2013
Air Deccan Vs Dinesh B.V. S/O Venkatramanaiah
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 681 : 2013 4 CPR 42
Tribunals and Commissions01 Oct 2013
POST MASTER Vs BABU RAO
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 680 : 2013 4 CPR 43
Tribunals and Commissions01 Oct 2013
FIITJEE LIMITED Vs Ishaan Punj
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 679 : 2013 4 CPR 40 : 2014 3 CPJ 219