Tribunals and Commissions11 Oct 2013
Honda Cars India Ltd Vs Jatinder Singh Madan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 715 : 2014 4 CPJ 258
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 9 of 44
Tribunals and Commissions11 Oct 2013
SHIVASHANKAR Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 716 : 2014 4 CPJ 261
Tribunals and Commissions11 Oct 2013
Chairman Jaipur Vidyut Vitran Nigam Ltd , EXECUTIVE ENGINEER , ASSISTANT ENGINEER Vs MAHENDRA SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 719 : 2014 4 CPJ 394
Tribunals and Commissions11 Oct 2013
M/S. Gaur Arunima Impex International Pvt. Ltd Vs U.P.HOUSING AND DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 840 : 2013 4 CPJ 537
Tribunals and Commissions11 Oct 2013Pettion dismissed
CHANDAN SINGH Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2014 1 CPR 549
Tribunals and Commissions10 Oct 2013Revision Petition is allowed
MALKIAT SINGH Vs Paramjit Walia
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 696 : 2014 4 CPJ 341
Tribunals and Commissions10 Oct 2013Revision Petition stands disposed of accordingly
Chaitanya Prasad Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 697 : 2014 4 CPJ 417
Tribunals and Commissions10 Oct 2013Revision Petition is dismissed
SULEKH CHAND Vs Tata Motors Ltd. Through Its General Manager
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 698 : 2014 4 CPJ 415
Tribunals and Commissions10 Oct 2013
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Sh. Atmanand Jain Shabha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 700 : 2014 4 CPJ 278
Tribunals and Commissions10 Oct 2013
LIFE INSURANCE CORPORATION OF INDIA Vs N Shanker Reddy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 704 : 2013 4 CPJ 297
Tribunals and Commissions10 Oct 2013
NEW INDIA ASSURANCE COMPANY LTD Vs Manish Abhay Bedmutha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 703 : 2013 4 CPJ 303
Tribunals and Commissions10 Oct 2013
BIHAR STATE HOUSING BOARD Vs Raj Lakshmi Kumari
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 702 : 2013 4 CPJ 283
Tribunals and Commissions10 Oct 2013
CHANDAN SINGH Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 701
Tribunals and Commissions10 Oct 2013
K Bhaskaran Vs Standard Chartered Bank Ltd , Officer, Customer Care
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 717 : 2013 4 CPJ 262
Tribunals and Commissions10 Oct 2013
Air India Express Vs Sunil Goyal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 720
Tribunals and Commissions10 Oct 2013
BANK OF BARODA Vs Ratan Singh Paviva
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 731 : 2013 4 CPJ 513
Tribunals and Commissions09 Oct 2013Petitioner is allowed
ANSAL PROPERTIES AND INFRASTRUCTURE LTD Vs Indudhir
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 699 : 2014 1 CPJ 143
Tribunals and Commissions09 Oct 2013
KALI RAM Vs STATE PUBLIC INFORMATION OFFICER
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 705 : 2013 4 CPJ 300
Tribunals and Commissions09 Oct 2013
POST MASTER GENERAL , SUPERINTENDENT OF POST OFFICE , BRANCH POST MASTER Vs Sasikala @ Raskala , Minor Hariharan , Periyathambi , Pottumani W/O Periathambi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 721
Tribunals and Commissions09 Oct 2013
Kannan, S/O N.Kunhiraman Vs V. Kochukrishnan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 732 : 2013 4 CPJ 503