Tribunals and Commissions03 Jan 2013Petition dismissed
Khandrika Aruna and P.K.S. Kumar and Anr. Vs Janachaitanya Housing Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 41
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 44 of 44
Tribunals and Commissions02 Jan 2013Petition dismissed
Dhiren Paul, "New Lakshmi Narayan Jewellers Vs Mahammuda Begum
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 378 : 2013 1 CPJ 494
Tribunals and Commissions02 Jan 2013Petition dismissed
Supenath Ramaji Patil Vs Surendrakumar Maghraj Sethi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 379 : 2013 1 CPJ 496
Tribunals and Commissions02 Jan 2013Petition disposed
Jeevan Bima Nagar Flat Owners Welfare Association Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 380 : 2013 1 CPJ 498
Tribunals and Commissions02 Jan 2013Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2014 1 CPR 218