Tribunals and Commissions29 Jan 2013
Kandhari Rubber Ltd. Vs HIMACHAL ROAD TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2013 2 CPJ 22
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 43 of 44
Tribunals and Commissions28 Jan 2013
Kusum Anjali Vs ANSAL HOUSING AND CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 99
Tribunals and Commissions23 Jan 2013Petition dismissed
Rajasthan Khadi And Gramudhyoug Board Vs Manvendra Dev
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 368 : 2013 1 CPR 365
Tribunals and Commissions23 Jan 2013Revision Petition dismissed
Geetha Sivadas Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 374 : 2013 1 CPJ 38
Tribunals and Commissions23 Jan 2013Appeal dismissed
Rabin Kumar Chatterjee Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2013 2 CPJ 19
Tribunals and Commissions21 Jan 2013Complaint disposed of
MUKUL DALMIA Vs Dlf Commercial Developer Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 373
Tribunals and Commissions21 Jan 2013Appeal dismissed
Navjyot Khanna and Anr. Vs CHANDIGARH HOUSING BOARD
National Consumer Disputes Redressal Commission · 2013 2 CPJ 33
Tribunals and Commissions19 Jan 2013Appeal allowed
SHEELA WANTI Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 384
Tribunals and Commissions18 Jan 2013Petition allowed
STATE BANK OF INDIA Vs OM PRAKASH SAINI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 389 : 2013 1 CPJ 749 : 2013 1 CPR 398
Tribunals and Commissions17 Jan 2013Petition dismissed
Ramsuyash Pandey Vs C.G. State Power Distribution Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 367 : 2013 1 CPJ 22
Tribunals and Commissions17 Jan 2013Petition allowed
Pcardb Vs SATBIR SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 375 : 2013 1 CPJ 433
Tribunals and Commissions15 Jan 2013Petition dismissed
The Dean Chhatrapati Shivaji Maharaj Hospital Vs Ramesh Gaikwad
National Consumer Disputes Redressal Commission · 2013 2 CPJ 136
Tribunals and Commissions11 Jan 2013Petition dismissed
TEJBIR SINGH Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 376 : 2013 1 CPJ 446 : 2013 1 CPR 267
Tribunals and Commissions11 Jan 2013
Kartar Singh Kochhar Vs Vatika Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 381 : 2013 1 CPJ 516
Tribunals and Commissions11 Jan 2013Petition dismissed
A. Sreelatha Vs Principal, Roots Montessori School
National Consumer Disputes Redressal Commission · 2013 2 CPJ 43
Tribunals and Commissions09 Jan 2013Petition dismissed
Sankarankutty P. Vs Development Officer, Rubber Board Regional Office
National Consumer Disputes Redressal Commission · 2013 2 CPJ 193
Tribunals and Commissions08 Jan 2013Appeal allowed
Jagat Narain Choube Vs ACHAL SEPAHA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 377 : 2013 1 CPJ 467
Tribunals and Commissions08 Jan 2013
Government Of H.P. Vs Lata Saini
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 506 : 2013 1 CPJ 448
Tribunals and Commissions04 Jan 2013
M/S. Sukhjika Industries Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 504 : 2013 1 CPJ 98
Tribunals and Commissions03 Jan 2013Petition dismissed
Kerala State Co-Op Housing Federation Ltd Vs Mary Morris
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 369 : 2013 1 CPJ 24