Tribunals and Commissions01 Mar 2013
AMITA SHARMA Vs B.H.E.L. And Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 505
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 41 of 44
Tribunals and Commissions01 Mar 2013
Aashirwad Health and Education Trust and Anr. Vs S.L.M. Ahmed and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 237
Tribunals and Commissions01 Mar 2013
Thimmanna G. Bhat And Anr. Vs Annapurna Mahabaleshwar Hebbar And Mahabaleshwar Sambayya Hebbar
National Consumer Disputes Redressal Commission · 2013 4 CPJ 295
Tribunals and Commissions28 Feb 2013
KUNDAN LAL SHARMA Vs Northern Railway, Baroda House
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 878 : 2014 1 CPJ 601
Tribunals and Commissions28 Feb 2013Petition dismissed
S.K. Mani Vs Oriental Insurance Co. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 290
Tribunals and Commissions28 Feb 2013Appeal allowed
ORIENTAL INSURANCE CO. LTD. Vs Balakrishna Tobacco Co.
National Consumer Disputes Redressal Commission · (2013) 02 NCDRC CK 0001
Tribunals and Commissions27 Feb 2013Petition dismissed
EMPLOYEES PROVIDENT FUND ORGANISATION Vs Narendra B. Deshmukh And Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 468
Tribunals and Commissions27 Feb 2013Appeal allowed
Archana Thakral Vs Gtm Builders And Promoters Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 521
Tribunals and Commissions26 Feb 2013Petition dismissed
Apspdcl Vs Bujamma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 386
Tribunals and Commissions26 Feb 2013
NATIONAL INSURANCE CO. LTD. Vs Parivar Construction and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 154
Tribunals and Commissions26 Feb 2013Petition dismissed
K.V. Sheeba Vs Canara Bank and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 661
Tribunals and Commissions25 Feb 2013
M.P. State Consumer Disputes Redressal Commission Vs Dimple , Gajanand Grah Nirman Sahkari Santha Maryadit
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 192
Tribunals and Commissions25 Feb 2013
SUPDT. OF POST OFFICES , POST MASTER Vs Gandikota Lakshmi Narasimham
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 193
Tribunals and Commissions25 Feb 2013
UNITED INDIA INSURANCE CO. LTD Vs A.V. Com
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 194 : 2013 2 CPJ 510
Tribunals and Commissions25 Feb 2013
B. Vasudeva Vs CHIEF MANAGER
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 195
Tribunals and Commissions25 Feb 2013Appeal dismissed
S.K. Verma (Dr.) Vs Kanta Devi and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 663
Tribunals and Commissions22 Feb 2013Appeal dismissed
National Insurance Co. Ltd. And Ors. Vs Arihant Packaging And Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 417
Tribunals and Commissions21 Feb 2013Petition allowed
NEW INDIA ASSURANCE CO. LTD. Vs SHAIK DAWOOD
National Consumer Disputes Redressal Commission · 2013 2 CPJ 401
Tribunals and Commissions19 Feb 2013Petition dismissed
Surinder Miglani and Anr. Vs Pawan Kumar and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 226
Tribunals and Commissions18 Feb 2013Petition dismissed
Ashok Laxman Gulhane Vs Tata Finance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 382 : 2013 1 CPJ 599 : 2013 1 CPR 558