Tribunals and Commissions21 Mar 2013petition is dismissed
Lalit Bali Vs Three A Resources Pvt. Ltd , Anil Kumar Ceo/Director Of Three A Resources Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 210 : 2013 2 CPJ 214
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 39 of 44
Tribunals and Commissions21 Mar 2013petition is dismissed
Sukhbir Singh Dhanda Vs Icici Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 211
Tribunals and Commissions21 Mar 2013petition is therefore dismissed
SAT PAL Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 212
Tribunals and Commissions21 Mar 2013petition is allowed
K. Gururaj , G. Vijayalakshmi , R. Sundaram , S. Subhashini , Gokarnkar V. Manohar , Shakuntala Gokarnkar Vs Sree Saraswati Tours And Travels , Saraswati Tours And Travels
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 213 : 2013 2 CPJ 218
Tribunals and Commissions21 Mar 2013complaint is dismissed
UNITED INDIA INSURANCE CO. LTD , United India Insurance Co. Ltd. Branch Office, Shubra Hotel Mahuvabagh, Gazipur Vs Sangram Singh Yadav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 214 : 2013 2 CPJ 220
Tribunals and Commissions21 Mar 2013Appeal dismissed
UNITED INDIA INSURANCE CO. LTD. Vs Subaco Exports Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 633
Tribunals and Commissions20 Mar 2013
RAJESH GUPTA Vs MOHAN LAL GUPTA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 205
Tribunals and Commissions20 Mar 2013
Diptiben Kotai Vs Jayantilal Sankalchand Patel
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 206 : 2013 2 CPJ 158
Tribunals and Commissions20 Mar 2013petitioner is dismissed
Shiv Shakti Co-Operative Group Housing Society Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 203 : 2013 2 CPJ 156
Tribunals and Commissions20 Mar 2013dismiss the revision petition
D. Rama Krishna Vs Managing Director Allengers Medical System Ltd , Branch Manager Allengers Medical System Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 215
Tribunals and Commissions20 Mar 2013Petition dismissed
Amar Nath Vashishtha and Ors. Vs HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 2 CPJ 627
Tribunals and Commissions20 Mar 2013Appeal Partly Allowed
Shalimar Cold Storage and Anr. Vs Pawan Kumar Srivastava
National Consumer Disputes Redressal Commission · 2013 2 CPJ 631
Tribunals and Commissions19 Mar 2013
M.P. Bhanumathi Paediatrician Vs T.D. Augustine
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 201 : 2013 2 CPJ 249
Tribunals and Commissions19 Mar 2013
Consumer Education And Research Society Suraksha Sankool Vs Iffco-Tokio General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 202 : 2013 2 CPJ 142
Tribunals and Commissions19 Mar 2013petition is allowed
NEW INDIA ASSURANCE CO. LTD Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 204 : 2013 2 CPJ 162
Tribunals and Commissions19 Mar 2013
Maulana Azad National Institute of Technology Vs S.K. Pathak
National Consumer Disputes Redressal Commission · 2013 2 CPJ 277
Tribunals and Commissions19 Mar 2013
Mahadev Exports Vs Bajaj Allianz General Insurance Co. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 424
Tribunals and Commissions18 Mar 2013
Jagannath Mandal Vs Sanjoy Ghosh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 188 : 2013 2 CPJ 272
Tribunals and Commissions18 Mar 2013dismissed
Ram Niwas Soni Vs SECRETARY, CBSE , DIRECTOR , Principal Vaish Model Sr. Sec. School , President, Vaish Model Sr. Sec. School , Director, Education Department, Delhi (Nct)
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 189 : 2013 2 CPJ 396
Tribunals and Commissions18 Mar 2013
NEW INDIA ASSURANCE CO. LTD Vs M/S. Gausuddin Kirana Store , Union Bank Of India Branch-Eye Hospital
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 190 : 2013 2 CPJ 266