Tribunals and Commissions18 Mar 2013
DARAB SINGH Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 186 : 2013 2 CPJ 412
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 40 of 44
Tribunals and Commissions18 Mar 2013
Ali Baramy Vs Country Vacations International Holiday Club
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 187
Tribunals and Commissions18 Mar 2013Petition dismissed
National Dairy Research Institute (Deemed University) Vs Sheldon Manufacturing Inc. And Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 275
Tribunals and Commissions14 Mar 2013dismissed
Krishna Enterprises Through Its Proprietor Vs MANAGER , BAJAJ ALLIANZ GENERAL INSURANCE CO LTD , Punjab And Sind Bank Through Its Chief Manager
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 180 : 2013 2 CPJ 515
Tribunals and Commissions14 Mar 2013
Sh. Suresh Kumar Vs NATIONAL INSURANCE COMPANY , M. P. Bombay Transport Carriers
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 191
Tribunals and Commissions14 Mar 2013
Leena Kulkarni Vs Suresh Mohiniraj Choudhary
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 196
Tribunals and Commissions14 Mar 2013
Mehar Chand And Anr. Vs Haryana Urban Development Authority and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 415
Tribunals and Commissions14 Mar 2013Appeal dismissed
Nakipuria Oil Mills Vs National Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 637
Tribunals and Commissions13 Mar 2013
Megacity (Bangalore) Developers And Builders Pvt. Ltd. Vs Rita Adyanthaya
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 200
Tribunals and Commissions13 Mar 2013Petition dismissed
SANDEEP KUMAR Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 471
Tribunals and Commissions11 Mar 2013dismiss the petition
NATIONAL INSURANCE CO. LTD Vs Katragadda Sankara Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 199 : 2013 2 CPJ 243
Tribunals and Commissions11 Mar 2013
New India Assurance Co. Ltd. and Anr. Vs Nanaksar Road Carriers
National Consumer Disputes Redressal Commission · 2013 2 CPJ 422
Tribunals and Commissions07 Mar 2013
Contour Holiday Resorts Private Ltd. Vs K.N Bhuvanendranatha Kamath Kanjirathimmootil
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 197 : 2013 2 CPJ 245
Tribunals and Commissions07 Mar 2013
STATE BANK OF INDIA Vs R.S. Sukhija, Proprietor
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 198 : 2013 2 CPJ 410
Tribunals and Commissions06 Mar 2013Petition dismissed
Canadian 4 Ur Immigration Services and Anr. Vs LAKHWINDER SINGH
National Consumer Disputes Redressal Commission · 2013 2 CPJ 267
Tribunals and Commissions05 Mar 2013Petition dismissed
NATIONAL INSURANCE COMPANY LTD. Vs Sabari Steel Tubes Ltd.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 519
Tribunals and Commissions05 Mar 2013
Asha (Dr.) Vs Mohd. Quasim
National Consumer Disputes Redressal Commission · 2013 2 CPJ 398
Tribunals and Commissions05 Mar 2013Petition dismissed
Shriram Finance Company Ltd. Vs Somdhar Diwan
National Consumer Disputes Redressal Commission · 2013 2 CPJ 691
Tribunals and Commissions04 Mar 2013Appeal allowed
NEW INDIA ASSURANCE CO. LTD. Vs Pankaj Kapoor And Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 406
Tribunals and Commissions04 Mar 2013Petition dismissed
Dr. Nishu Kharbanda Vs O.P. Lohia And Anr.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 291