Tribunals and Commissions03 Apr 2013
Bhoomi Tractors Sales And Service Vs BRANCH MANAGER , Nileshchandra C. Patel
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 227
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 38 of 44
Tribunals and Commissions03 Apr 2013
GOPAL AGARWAL , Hlf Enterprises Private Limited , Ambience Infrastructure Private Limited , Scan Elevatos Vs Raj Singh Gehlot
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 228
Tribunals and Commissions03 Apr 2013
Ambience Island Apartment Owners Vs RAJ SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 234 : 2013 2 CPJ 355
Tribunals and Commissions03 Apr 2013Appeal allowed
NEW INDIA ASSURANCE CO. LTD. Vs Shri Ram Investment Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 588
Tribunals and Commissions03 Apr 2013Petition dismissed
Subhash Sharma (Dr.) Vs Haryana Urban Development Authority and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 639
Tribunals and Commissions02 Apr 2013dismissed
Sukumar Choudhary Vs BRANCH MANAGER , Branch Manager, Jaika Automobiles And Finance Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 217 : 2013 2 CPJ 283
Tribunals and Commissions02 Apr 2013petitioner is dismissed
ABDUL HAFEEZ Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 218 : 2013 2 CPJ 285
Tribunals and Commissions02 Apr 2013petition is accordingly dismissed
Tarunjit Dutta Roy Vs BRANCH MANGER
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 219 : 2013 2 CPJ 288
Tribunals and Commissions02 Apr 2013appeal stands dismissed
ORIENTAL INSURANCE CO. LTD Vs Mangal Textile Mills (India) Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 220 : 2013 2 CPJ 318
Tribunals and Commissions02 Apr 2013First Appeal having no merit is dismissed
Dakshini Haryana Bijli Vitran Nigam Ltd Vs PARMILA DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 221 : 2013 2 CPJ 321
Tribunals and Commissions02 Apr 2013accordingly stands discharged
NEW INDIA ASSURANCE CO. LTD Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 222 : 2013 2 CPJ 329
Tribunals and Commissions02 Apr 2013
Lakshmi Narasimha Timber Depot Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 216 : 2013 2 CPJ 281
Tribunals and Commissions01 Apr 2013
UNITED INDIA INSURANCE CO.LTD Vs Bhupinder Singh, S/O Sh.Ranjit Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 230 : 2013 2 CPJ 335 : 2013 2 UC 1149
Tribunals and Commissions01 Apr 2013dismissed
STANDARD CHARTERED BANK Vs Virendra Rai, S/O Late Sh.Patu Rai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 231 : 2013 2 CPJ 337 : 2013 2 UC 1145
Tribunals and Commissions01 Apr 2013Appeal dismissed
Masih Hospital Vs Kuleep, S/O. Sh.Mam Chand
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 232 : 2013 2 CPJ 340 : 2013 2 UC 1142
Tribunals and Commissions01 Apr 2013
B.L. Joshi Vs Bank Of India, Kedareshwar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 233 : 2013 2 CPJ 343
Tribunals and Commissions01 Apr 2013Appeal dismissed
Haryana Packaids Pvt. Ltd. Vs Punjab And Sind Bank and Others
National Consumer Disputes Redressal Commission · 2013 2 CPJ 591
Tribunals and Commissions21 Mar 2013appeal stands dismissed
Ashok Kumar Sainia Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 207
Tribunals and Commissions21 Mar 2013
ORIENTAL INSURANCE CO. LTD Vs RAKESH KUMAR , ADDITIONAL SECRETARY , SHEELA TIWARI , Smt Sarla Tiwari Wife Of Late Trilok Tiwari , Himanshu Tiwari , Sandhya Tiwari , Managing Director Chhattisgarh State Power Housing Co. Ltd. , Jirmanaya Devi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 208
Tribunals and Commissions21 Mar 2013petition is ordered to be dismissed
K.M. Joshi Vs H And R Johnson , Proprietor, Kurikkal Tile Centre, City Centre, Nilambur Road
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 209