Tribunals and Commissions05 Apr 2013petitioner is dismissed
Sonamoni Biswas Vs Peerless Developers Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 240 : 2013 2 CPJ 359
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 37 of 44
Tribunals and Commissions05 Apr 2013Appeal allowed to accept
Haryana State Co-Operative Supply And Marketing Federation Ltd Vs Iffco Tokio General Insurance Company Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 238 : 2013 2 CPJ 364
Tribunals and Commissions05 Apr 2013petitioner is partly allowed
Life Insurance Corporation Of India Northern Zonal Office Vs GANESH LAL
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 236 : 2013 2 CPJ 362
Tribunals and Commissions05 Apr 2013
M/S. Hero Honda Motors Limited Vs Shri Katakam Mallikarjuna Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 274 : 2013 2 CPJ 688 : 2013 3 CPJ 688
Tribunals and Commissions05 Apr 2013
ORIENTAL INSURANCE CO. LTD Vs M/S. Nagina Industrial Corporation
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 265 : 2013 3 CPJ 646
Tribunals and Commissions05 Apr 2013
Secretary Krishi Upaj Mandi Samiti Chirawa Jhunjhun Vs Sarbati Devi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 271 : 2013 3 CPJ 642
Tribunals and Commissions05 Apr 2013Appeal allowed
Cera Board and Doors Vs Pallavip Shah and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 748
Tribunals and Commissions05 Apr 2013Petition dismissed
KRISHI UPAJ MANDI SAMITI Vs Sarbati Devi
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0006
Tribunals and Commissions04 Apr 2013Appeal dismissed
Dinesh Kumar Namdeo Vs M.P. HOUSING BOARD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 235 : 2013 2 CPJ 351
Tribunals and Commissions04 Apr 2013petitioner is dismissed
Ramesh Chand Chourasiya Vs WAZID ALI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 237
Tribunals and Commissions04 Apr 2013petitioners are dismissed
Veenus And S.V. Projects Vs Saida Reddy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 239 : 2013 2 CPJ 360
Tribunals and Commissions04 Apr 2013
Purshottam Behl Vs Messers B.S.E.S. Rajdhani Power Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 229 : 2013 2 CPJ 353
Tribunals and Commissions04 Apr 2013
Vijaykant Motilal Kothari Vs M/S. Safire Hotel Private Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 273 : 2013 2 CPJ 696
Tribunals and Commissions04 Apr 2013
M/S. Shree Balaji Woolen Mills Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 263 : 2013 2 CPJ 366
Tribunals and Commissions04 Apr 2013
D. Thiruvateeswaran Vs Chief Executive Officer Central Govt. Employees
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 266 : 2013 3 CPJ 640
Tribunals and Commissions04 Apr 2013
MANOJ KUMAR Vs Narwana Cooperative Group Housing Society Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 269
Tribunals and Commissions04 Apr 2013
K.N. Kandpal Vs M/S. Alliance Builders And Contractors Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 270 : 2013 2 CPJ 376
Tribunals and Commissions03 Apr 2013
Kurien Joseph Vs GOVINDARAJAN
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 224 : 2013 2 CPJ 296
Tribunals and Commissions03 Apr 2013
Ram Nihal Vs C.G. Agarwal Medical Officer
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 225 : 2013 2 CPJ 301
Tribunals and Commissions03 Apr 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs Vakeel Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 226 : 2013 2 CPJ 311