Tribunals and Commissions16 Apr 2013appeal disposed
NEW INDIA ASSURANCE CO. LTD Vs M/S. Dimpsomania Export
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 280 : 2013 2 CPJ 478
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 35 of 44
Tribunals and Commissions15 Apr 2013
Big Bazaar Division Of Pantaloon Retail (I) Ltd Vs Government Of Gujarat Through N.V. Patel
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 262 : 2013 2 CPJ 501
Tribunals and Commissions15 Apr 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs Chander Prabha W/O Sh. Bhupal Sood , Bhupal Sood
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 261 : 2013 2 CPJ 738
Tribunals and Commissions15 Apr 2013
MADAN LAL ARORA Vs Sh. Dharam Pal Ji Chairman Mahashya Chuni Lal Saraswati Bal Mandir Senior Secondary School and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 450
Tribunals and Commissions15 Apr 2013Petition allowed
Murari Lal Agrawal Vs New India Assurance Company Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 751
Tribunals and Commissions15 Apr 2013
Dasondhi Mal Kapal Dev Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 240
Tribunals and Commissions12 Apr 2013
Jagan Nath Brij Kumar (P) Ltd Vs SUPERINTENDING ENGINEER , EXECUTIVE ENGINEER , Sub Divisional Engineer, Municipal Corporation
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 259 : 2013 2 CPJ 488
Tribunals and Commissions12 Apr 2013dismissed
Sam Fine O Chem Limited Vs UNION BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 258 : 2013 2 CPJ 490
Tribunals and Commissions12 Apr 2013
NARINDER SINGH Vs NEW INDIA ASSURANCE CO. LTD , New India Assurance Co. Ltd., Timber House, Cart Road, Shimla , Magma Leasing Ltd., Sco 10, 1St Floor, Sector, 26, Madhya Marg, Chandigarh , Sanjay Bhardwaj, Resident Of Bhardwaj Niwas, Near Ce
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 257
Tribunals and Commissions12 Apr 2013
Standard Chartered Bank Sc Tower Vs Krishan Lal Juneja
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 275 : 2013 2 CPJ 498
Tribunals and Commissions12 Apr 2013
NATIONAL INSURANCE COMPANY LTD Vs M/S. Luxmi Food, Bhiwani
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 276 : 2013 2 CPJ 495
Tribunals and Commissions12 Apr 2013
LIC OF INDIA Vs Niwas Bansal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 277 : 2013 2 CPJ 493
Tribunals and Commissions12 Apr 2013
SALEM TEXTILES LTD. Vs United India Insurance Co. Ltd. Rep. by its Chairman And Managing Director
National Consumer Disputes Redressal Commission · 2013 2 CPJ 444
Tribunals and Commissions11 Apr 2013
UNITED BANK OF INDIA Vs Shib Durga Rolling Centre
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 255
Tribunals and Commissions11 Apr 2013
Emirates, Dubai, Uae Vs Rakesh Chopra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 256 : 2013 3 CPJ 500
Tribunals and Commissions11 Apr 2013
Rediff.Com India Limited Vs Urmil Munjal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 260 : 2013 2 CPJ 522
Tribunals and Commissions11 Apr 2013
SATYAM COMPUTER SERVICES LTD. Vs A. Prakash
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 282
Tribunals and Commissions11 Apr 2013Appeal is dismissed
Sree Swathi Thirunal Sangeetha Sabha Vs Kwa, Ho.Thiruvananthapuram
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 523
Tribunals and Commissions10 Apr 2013petitioner is dismissed
ASHOK KUMAR SINGH Vs BIHAR STATE ELECTRICITY BOARD , Chairman, Bihar State Electricity Board Patna , Executive Engineer Bihar State Electricity Board Chapra , Sub-Divisional Officer (Engineer) Electrical (Supply) Bihar State Electricity Boar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 249 : 2013 3 CPJ 499
Tribunals and Commissions10 Apr 2013
RAJENDRA PRASAD TRIPATHI Vs MANAGER , BRANCH MANAGER , Sushil Vishwakarma , Ram Pramod Payasi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 250