Tribunals and Commissions25 Apr 2013
LAKHPAT RAI Vs Estate Officer, Haryana Urban Development Authority, Panipat
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 301
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 33 of 44
Tribunals and Commissions25 Apr 2013
Citicorp Finance (India) Ltd Vs Sashi Bala
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 306 : 2013 2 CPJ 746
Tribunals and Commissions25 Apr 2013
STATE BANK OF INDIA Vs OM PRAKASH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 302 : 2013 3 CPJ 186
Tribunals and Commissions25 Apr 2013
Samarth Developers A Proprietary Firm Of Bhavesh Chunilal Shah Vs Devang Vasantrai Vora
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 307 : 2013 3 CPJ 175
Tribunals and Commissions25 Apr 2013
Seth Gordhandas Sundardas College Through Dept. Of Pharmacology Vs Coulter Electronics Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 505
Tribunals and Commissions25 Apr 2013
Kasturba Medical College Hospital, Dr. P. Sripathi Rao and Dr. N.R. Rau Vs Mrs. Ruma Kumar
National Consumer Disputes Redressal Commission · 2013 2 CPJ 528
Tribunals and Commissions25 Apr 2013
BALAJI MOTORS Vs Devendra And Anr.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 534
Tribunals and Commissions25 Apr 2013
BSES Rajdhani Power Ltd., Business Manager (D) JKP AGM(B), BRPL , Yogesh Bihari Lal Gupta Vs Yogesh Bihari Lal Gupta , BSES Rajdhani Power Ltd. and Business Manager (D) JKP AGM(B), BRPL
National Consumer Disputes Redressal Commission · 2013 2 CPJ 525
Tribunals and Commissions25 Apr 2013
TATA FINANCE LTD. Vs Sudeep Kumar Jain
National Consumer Disputes Redressal Commission · 2013 2 CPJ 740
Tribunals and Commissions23 Apr 2013
Birla Institute Of Technology And Science Pilani Vs Abhishek Mengi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 295 : 2013 2 CPJ 681
Tribunals and Commissions23 Apr 2013
Ram Lal Aggarwalla Vs Bajaj Allianz Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 300 : 2013 3 CPJ 203
Tribunals and Commissions23 Apr 2013
PARTAP SINGH Vs Mahavir Singh Yadav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 299 : 2013 3 CPJ 200
Tribunals and Commissions23 Apr 2013
NARENDER SINGH Vs Air India Air India Building Nariman
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 298 : 2013 2 CPJ 676
Tribunals and Commissions23 Apr 2013petitioner is dismissed
Capt. V.P. Mohan Vs M. Shantha Kumar Medical
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 297 : 2013 3 CPJ 207
Tribunals and Commissions23 Apr 2013
Aggarwal Forwarding Egency Vs Ramniwas Ravi Prakash
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 290 : 2013 2 CPJ 686
Tribunals and Commissions23 Apr 2013Appeal is dismissed
Sharma Nursing Home Through Its Principal Officer Vs Geeta Through Her Legal Representatives
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 294 : 2013 3 CPJ 197
Tribunals and Commissions23 Apr 2013
Dtdc Courier And Cargo Limited Vs Amardeep Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 291
Tribunals and Commissions23 Apr 2013
Janta Land Promoters Limited Vs Navneet Modi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 292 : 2013 2 CPJ 703
Tribunals and Commissions23 Apr 2013Petition dismissed
Gujarat Scheduled Caste Development Corporation Vs Ahmedabad Mahila Nagrik Co -operative Bank Ltd., The Incharge Chairman Ahmedabad Mahila Nagrik Co -operative Bank Ltd. and Kum. Ritaben Shah
National Consumer Disputes Redressal Commission · 2013 3 CPJ 181
Tribunals and Commissions23 Apr 2013Petition allowed
Khanna Automobiles and Anr. Vs RAJESH KUMAR
National Consumer Disputes Redressal Commission · 2013 3 CPJ 196