Tribunals and Commissions06 May 2013
Bindu Promoters And Developers Vs Rekha S. Shiyal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 328 : 2014 1 CPJ 233
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 31 of 44
Tribunals and Commissions06 May 2013petition is dismissed
JAGRUT NAGRIK Vs DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 329 : 2014 1 CPJ 240
Tribunals and Commissions06 May 2013
NATIONAL INSURANCE CO. LTD Vs Ruchira Papers Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 330 : 2014 1 CPJ 237
Tribunals and Commissions06 May 2013
NEW INDIA ASSURANCE COMPANY LTD Vs Sh. Harpreet Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 347 : 2013 2 CPJ 726
Tribunals and Commissions06 May 2013
TATA MOTORS LTD. , M/S Oberoi Motors Saharanpur Road, Post Office Majra Dehradun Vs M/S Oberoi Motors
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 449
Tribunals and Commissions06 May 2013Petition dismissed
Tata Motors Ltd. And Anr. Vs Ravikant Garg
National Consumer Disputes Redressal Commission · 2013 3 CPJ 85
Tribunals and Commissions03 May 2013
Dhingra Maternity And Family Welfare Clinic Vs Heena Joshi , Bhavna Joshi , Master Karan , Shyam Sunder Joshi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 325 : 2014 1 CPJ 245
Tribunals and Commissions03 May 2013
City Life Developers Agarwal Golden Chambers Vs Vencillous Fernandes
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 327 : 2013 3 CPJ 272
Tribunals and Commissions03 May 2013
Rakesh Pathak Vs NEW DELHI MUNICIPAL COUNCIL
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 349 : 2013 3 CPJ 455
Tribunals and Commissions03 May 2013
N.Muthuvel Vs Senior Branch Manager Life Insurance Corporation Of India , The Senior Manager (H), Life Insurance Corporation Of India , T.T.K. Healthcare Services Pvt. Ltd. Third Party Administrator (Tpa)
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 348 : 2013 3 CPJ 317
Tribunals and Commissions03 May 2013
SANGEETA SHARMA Vs M/S G.S. Promoters And Developers
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 453
Tribunals and Commissions02 May 2013
Shrikant Murlidhar Apte Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 308 : 2013 3 CPJ 536
Tribunals and Commissions02 May 2013
N Saidaiah , Jatothu Vasram Son Of Saida Resident Of Narasapuram (V) Damarcharla Mandal Nalgonda District Vs Branch Manager New India Assurance Co. Ltd , Ramanjaneya Cold Storage Pvt. Ltd., N H 5, Lalpuram Ankireddypalem Post Guntur 522 005
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 310
Tribunals and Commissions02 May 2013
M/S. Indusind Bank Ltd Vs SHRI AVTAR SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 309 : 2013 3 CPJ 336
Tribunals and Commissions02 May 2013
SHASHI KUMAR MOHATA , Taramanidevi Purushottamdasji Mohata, Dhun House, Mission Road, Bhadra, Ahmedabad 380 001 Vs Iffco Tokio General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 326 : 2014 1 CPJ 235
Tribunals and Commissions01 May 2013
NATIONAL INSURANCE CO. LTD Vs Dhana Khurd Co-Op. Transport
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 311 : 2013 3 CPJ 506
Tribunals and Commissions01 May 2013petition is dismissed
NEW INDIA ASSURANCE COMPANY LTD Vs Konda Srinivasa Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 312 : 2013 3 CPJ 649
Tribunals and Commissions01 May 2013
STATE BANK OF PATIALA Vs RAM KISHAN , Smt. Kailasho Devi, Wife Of Ram Kishan Son Of Sh. Jai Dayal, Resident Of House No. 7, New Canal Colony,
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 315 : 2013 3 CPJ 511
Tribunals and Commissions01 May 2013
M/S Sagar Shopping Developers Vs Anil Dattatrey Kadam
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 316 : 2013 3 CPJ 508
Tribunals and Commissions01 May 2013
Indu Bala Satija Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 314 : 2013 3 CPJ 475