Tribunals and Commissions10 May 2013
M.L. Kathuria Vs ORIENTAL INSURANCE CO. LTD. , Branch Manager Oriental Insurance Company Ltd. Branch Office Sirsa
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 353 : 2013 2 CPJ 586
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 30 of 44
Tribunals and Commissions10 May 2013
Sdo (Op) Sub Division Vs Durga Devi @ Durgawavi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 354 : 2013 3 CPJ 417
Tribunals and Commissions10 May 2013
Shri Dinesh Kumar Bansal Vs ORIENTAL BANK OF COMMERCE
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 360 : 2013 3 CPJ 419
Tribunals and Commissions09 May 2013
I.D.B.I. Bank Vs Subhash Shah S/O Om Prakash Shah , Sarika Shah W/O Subhash Shah
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 342 : 2013 2 CPJ 723
Tribunals and Commissions09 May 2013
Jagdish Singh Chauhan Vs Addl. Director
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 343 : 2013 2 CPJ 725
Tribunals and Commissions09 May 2013
Mercedes-Benz India Pvt. Ltd. Vs Intercard (India) Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 486 : 2013 3 CPJ 48
Tribunals and Commissions08 May 2013
HARYANA URBAN DEVELOPMENT AUTHORITY , HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER Vs SHEELA DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 344
Tribunals and Commissions07 May 2013
RAJENDRA KUMAR Vs B.S.E.S., Y.P.L. Office
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 345
Tribunals and Commissions07 May 2013petition is dismissed
C.K. Mohanasundaran Vs K.U. Gopalakrishnan Nair
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 334
Tribunals and Commissions07 May 2013
Naveen Agrohi Vs Shri Parvas S/O Shri Rashid
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 339 : 2013 3 CPJ 325
Tribunals and Commissions07 May 2013
UNITED INDIA INSURANCE CO. LTD Vs ORIENTAL RUBBER WORKS
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 338 : 2013 2 CPJ 719
Tribunals and Commissions07 May 2013
Sahil Chhibber Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 341 : 2013 3 CPJ 292
Tribunals and Commissions07 May 2013
SHRIRAM TRANSPORT FINANCE CO. LTD , SHRIRAM TRANSPORT FINANCE CO. LTD. Vs JASPAL SINGH , RANJEET SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 340 : 2013 3 CPJ 294
Tribunals and Commissions07 May 2013
DELHI DEVELOPMENT AUTHORITY Vs Vas Dev
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 337 : 2013 2 CPJ 715
Tribunals and Commissions07 May 2013
Sahara India Represented By Its Branch Manager Deogarh Branch Vs Jatakishore Das
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 333 : 2013 3 CPJ 307
Tribunals and Commissions07 May 2013
ORIENTAL INSURANCE CO. LTD Vs M. SURESH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 332
Tribunals and Commissions07 May 2013
Goyal Hospital And Research Centre Pvt. Ltd , Dr. Anand Goyal C/O Goyal Hospital , Dr. Sharda Mathur, R/O Happy Home Vs Kishan Gopal Shukla , Rajiv Sharma S/O S.S. Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 336 : 2013 2 CPJ 708
Tribunals and Commissions07 May 2013
Reliance Polypropylene Ltd Vs Deep Narain Gupta
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 331 : 2014 1 CPJ 244
Tribunals and Commissions07 May 2013
STATE BANK OF INDIA Vs INDUSTRIAL DISTRIBUTORS
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 487 : 2013 3 CPJ 45
Tribunals and Commissions06 May 2013
Shri Ravi Shankar Maharaj , SATYA NARAYAN SHARMA Vs Guru Ram Dass College Of Technical Education
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 335 : 2013 3 CPJ 321