Tribunals and Commissions20 May 2013
Punjab Urban Planning And Development Vs Puneet Gupta S/O Sh. Rabinder Parshad Gupta
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 415 : 2013 2 CPJ 560
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 28 of 44
Tribunals and Commissions20 May 2013
SATISH KUMAR Vs BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 416 : 2013 2 CPJ 558
Tribunals and Commissions20 May 2013
Km. Ponnamma K.K. Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 424 : 2013 3 CPJ 416
Tribunals and Commissions20 May 2013
SAHDEO RAM Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 423 : 2013 2 CPJ 552
Tribunals and Commissions20 May 2013
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY , Sahib Chand S/O Shri Ram Prakash R/O Old Tehsil Road Phillaur, Distt. Jalandhar Vs GULSHAN RAI , Rajiv Makkar S/O Shri Sahib Chand R/O Old Tehsil Road Phillaur, Distt. Jalandhar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 428 : 2013 3 CPJ 1
Tribunals and Commissions20 May 2013
PRABHA G. NAIR , Dr. V.V. Haridas, Medical Officer, Kvm Hospital, Cherthala, Alappuzha, Kerala , M.P. Mathew Present Administrator Kvm Hospital, Cherthala, Alappuzha,Kerala Vs MOHANAN , Saish, S/O Mohanan, Kunjithayyil House, Kadakkarapally
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 426 : 2013 3 CPJ 104
Tribunals and Commissions20 May 2013
Shree M.B. Industries Vs Sushil Bhatar , Mangaldeep Industries Through Sushil Bhatar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 444 : 2013 3 CPJ 379
Tribunals and Commissions20 May 2013
Alok Kumar (Dr.) Vs Devlal
National Consumer Disputes Redressal Commission · 2013 4 CPJ 31
Tribunals and Commissions17 May 2013
M/S. Vivekanand Construction Company Vs Suraj Ratan Mundra , Kailash Undra At Flat No.303 C, Block-Back (Rare)
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 421 : 2013 3 CPJ 111
Tribunals and Commissions17 May 2013
M/S Padmaja Construction Vs P. Annapurna
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 422 : 2013 2 CPJ 555
Tribunals and Commissions17 May 2013
Banta Ram Vs Jai Bharat Beej Company , P H I Seeds Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 417 : 2013 2 CPJ 617
Tribunals and Commissions17 May 2013
MOHAN SINGH Vs NATIONAL INSURANCE CO. LTD. , Authorised Signatory / Divisional Manager The National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 418 : 2013 2 CPJ 566
Tribunals and Commissions17 May 2013
UNITED INDIA INSURANCE COMPANY LTD. Vs GOPAL KRISHAN SHARMA , Hdfc Bank Limited Plot No.28, Industrial Area, Phase-I, Chandigarh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 429 : 2013 2 CPJ 640
Tribunals and Commissions17 May 2013
JAI PRAKASH Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD , Bajaj Allianz General Insurance Co. Ltd. Ge Plaza Airfort Road, Yerwada, Pune
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 432
Tribunals and Commissions17 May 2013Appeal dismissed
Brajeswar Mishra (Dr.) and Anr. Vs Sirish Kumar Acharya and Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 20
Tribunals and Commissions16 May 2013
UNITED INDIA INSURANCE CO. LTD Vs M. Promila Devi , Master Karan Kumar, Son Of Mohan Lal, (Minor) , Miss Veena Kumari, Daughter Of Mohan Lal, (Minor), Resident Of Village Mehan , Anita Kumari, Daughter Of Mohan Lal, (Minor), Resident Of Vill
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 364 : 2013 2 CPJ 598
Tribunals and Commissions16 May 2013petitioner is dismissed
NARENDER KUMAR Vs Chief Office, Jaipur Municipal Corporation , Jaipur Municipal Corporation, Sanganer Zone
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 365
Tribunals and Commissions16 May 2013
NEW INDIA ASSURANCE CO. LTD Vs Ganesh Prassad Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 366 : 2013 2 CPJ 600
Tribunals and Commissions16 May 2013
South Delhi Municipal Corporation Vs Shanugananda Welfare Association
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 420 : 2013 2 CPJ 563
Tribunals and Commissions16 May 2013
O. Ranjini Vs Bank Manager, Syndicate Bank
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 419 : 2013 2 CPJ 654