Tribunals and Commissions24 May 2013
Vimal Raosaheb Chougule Vs Stock Holding Corporation Of India Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 493 : 2013 4 CPJ 34
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 27 of 44
Tribunals and Commissions24 May 2013
ANSAL HOUSING AND CONSTRUCTION LTD. Vs Indian Machinery Company
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 445 : 2013 3 CPJ 304
Tribunals and Commissions24 May 2013
Pahuchi Lal , SARDAR SINGH , SHYAM LAL , GAURI SHANKER Vs ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 447 : 2013 3 CPJ 329
Tribunals and Commissions23 May 2013
LIC OF INDIA , ZONAL MANAGER, LIC OF INDIA , BRANCH MANAGER, LIC OF INDIA , S. Mitra Vs Radhey Shayam Kedia , Sobha Kedia , Mina Kedia , Sajjan Kedia , Arun Kedia
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 439 : 2013 3 CPJ 360
Tribunals and Commissions23 May 2013
NATIONAL INSURANCE CO. LTD Vs SHIV SHANKAR , Mahaveer Prasad Dhanuka Cloth Merchant
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 443 : 2013 3 CPJ 353
Tribunals and Commissions23 May 2013
Rakesh Bhartia Vs HDFC BANK LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 442 : 2013 3 CPJ 355
Tribunals and Commissions23 May 2013
HARYANA URBAN DEVELOPMENT , Estate Officer, Haryana Urban Development Vs Anil Diwan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 441 : 2013 3 CPJ 349
Tribunals and Commissions22 May 2013
G.K. Sabharwal , Jaishree Sabharwal Both R/O A-3/78, Varun Aptt. Vs Satish Virmani , Rajiv Chawla, Md Consultant Physician Cardiologist 180, Jai Apartment, Sector-9 Rohini , Randhir Sood Gastroenterologist Sir Ganga Ram Hospital Rajinder Nag
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 436 : 2013 3 CPJ 95
Tribunals and Commissions22 May 2013
SURESH GUPTA , Dr. Smt. Suman Rawat , Dr. Sudhir Bansal , Dr. Mradula Kulsrestha Vs Vinod Kumar Rawat
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 440 : 2013 3 CPJ 371
Tribunals and Commissions22 May 2013
M/S. Worldwide Immigration Consultancy , Worldwide Immigration Consultancy Services Ltd. Vs Shri Ashwani Kumar Bhargav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 467 : 2013 3 CPJ 228
Tribunals and Commissions22 May 2013
Sh. Jogender Vs U.H.B.V.N.L
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 446 : 2013 3 CPJ 377
Tribunals and Commissions22 May 2013
M/S Manipal Hospital Bangalore Vs Alfred Benedict
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 448 : 2013 3 CPJ 364
Tribunals and Commissions21 May 2013
R Sarto Irudayaraj Vs M/S. Sivanesan And Co. , Amara Stores
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 425 : 2013 2 CPJ 729
Tribunals and Commissions21 May 2013petitioner is dismissed
SHALINI SINGH Vs Manager Tata Motors Finance Ltd , Tata Motors, Head Office, Nanavati Mahalya, Iiird Floor, 18, Hami Modi Street, Mumbai , Tata Motors, Ltd. Tata Finance, D.P. House, Fourth Floor, Old Prabhadevi Road, Mumbai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 434 : 2013 2 CPJ 736
Tribunals and Commissions21 May 2013
OM PRAKASH Vs Branch Manager Annagran Finance Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 433 : 2013 3 CPJ 456
Tribunals and Commissions21 May 2013
T.S. Muthukrishnan Vs BRANCH MANAGER INDIAN OVERSEAS BANK , Managing Director United India Insurance Co. Ltd. 24, Whites Road, Chennai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 435 : 2013 2 CPJ 737
Tribunals and Commissions21 May 2013
M/S Kum Kum Silk And Sarees Vs Branch Manager United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 437 : 2013 3 CPJ 100
Tribunals and Commissions21 May 2013
M/S. Shriram Finance Company Ltd , Citicorp Finance (I) Ltd. Vs Aziz Miya Patel
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 427 : 2013 3 CPJ 459
Tribunals and Commissions21 May 2013
HEAD POST MASTER Vs NEERAJ GUPTA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 430 : 2013 2 CPJ 732
Tribunals and Commissions21 May 2013Petition dismissed
Nitin Vashisth And Gagan Vashisth Vs Central Bank of India And Ors.
National Consumer Disputes Redressal Commission · (2013) 05 NCDRC CK 0001