Tribunals and Commissions02 Jul 2013
Maa Jhande Wali Constructions Pvt. Ltd. Vs Parth Prathim Saha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 495 : 2013 3 CPJ 677
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 25 of 44
Tribunals and Commissions01 Jul 2013Petition allowed
SURESH KUMAR Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0004
Tribunals and Commissions07 Jun 2013
Dlf Home Developers Limited Vs PRADEEP KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 494 : 2013 3 CPJ 40
Tribunals and Commissions07 Jun 2013Petition dismissed
Cuttack Gramya Bank And Anr. Vs Benguli Sasmal
National Consumer Disputes Redressal Commission · 2013 4 CPJ 20
Tribunals and Commissions04 Jun 2013
Raika Bandukwalla Abdeali Vs Anuradha Nayyar Samaj Ayurvedic Centre
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 490 : 2013 3 CPJ 31
Tribunals and Commissions31 May 2013
CANARA BANK Vs DEEP CHAND , LAL CHAND , The New India Insurance Co. Ltd. Through Its Divisional Manager
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 483 : 2013 3 CPJ 225
Tribunals and Commissions31 May 2013
Globsyn Business School Vs Mayuri Ghosh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 482 : 2013 3 CPJ 118
Tribunals and Commissions31 May 2013
Talaganj Co-Operative Group Housing Society Ltd Vs M/S. Otis Elevators Co. (India) Ltd , Otis Elevators Company (I) Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 478 : 2013 3 CPJ 209
Tribunals and Commissions31 May 2013
St. Stephens Hospital , V. Bhalla Vs Shalini
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 481 : 2013 3 CPJ 217
Tribunals and Commissions31 May 2013
M/S. Mehta Build Con. Limited Vs Kanta Rani Wife Of Chander Parkash Alias Pampai , Chander Prakash Alias Pampi Both Residents Of Fazilka , J.S. Dwellers (P) Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 485 : 2013 3 CPJ 23
Tribunals and Commissions31 May 2013
Bhagyalaxmi Construction Vs Monoranjan Basak
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 492 : 2013 3 CPJ 75
Tribunals and Commissions31 May 2013
SIMPLEX CONCRETE PILES (INDIA) LTD Vs NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 491 : 2013 3 CPJ 36
Tribunals and Commissions31 May 2013
SOORAJ AUTOMOBILES LTD. Vs RAJ MOTORS , Shri Bhanwar Lal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 480 : 2013 3 CPJ 220
Tribunals and Commissions30 May 2013
Hcmi Education Vs NARENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 472 : 2013 3 CPJ 121
Tribunals and Commissions30 May 2013
M/S. Skoda Auto India Pvt. Ltd. Vs Raghvendra H.S. , Vinayak Cars P. Ltd. Railway Approach Road Near Hotel Swathi, Sheshadripuram
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 471 : 2013 3 CPJ 131
Tribunals and Commissions30 May 2013
Sandeep Suresh Yeolekar , Suresh Son On Bhaskar Yeolekar Both Resident Of Sonya Maruti Mandir Near Railway Station Vs Sow Snehalata , Sudhir Son Of Chintaman Deshpande
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 470 : 2013 3 CPJ 124
Tribunals and Commissions30 May 2013
NEW INDIA ASSURANCE CO Vs M/S. Penta Care Ayurpharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 474 : 2013 3 CPJ 178
Tribunals and Commissions30 May 2013
PRAKASH Vs SHRIKANT
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 476 : 2013 3 CPJ 114
Tribunals and Commissions30 May 2013
Kiran W/O Yugal Kishore Bhattad , Naval Kishore S/O Mohanlal Bhattad, Both R/O Tekadi Road, Sitabuldi, Nagpur Vs M/S Shrinivas Agrotech India Limited, , Jaiwant Madhavrao Ingle, Director Of M/S. Shriniwas Agrotech India Ltd, R/O 18, Hill Top
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 484 : 2013 3 CPJ 54
Tribunals and Commissions30 May 2013
LIFE INSURANCE CORPORATION OF INDIA Vs GURVINDER KAUR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 477 : 2013 3 CPJ 116