Tribunals and Commissions30 May 2013
HIRA LAL Vs Mgf Toyota Gurgaon
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 488 : 2013 3 CPJ 28
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 26 of 44
Tribunals and Commissions29 May 2013
DELHI DEVELOPMENT AUTHORITY Vs Shri Surinder Singh,
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 465 : 2013 3 CPJ 343
Tribunals and Commissions29 May 2013
Nargis Paul Vs MAMTA KUMARI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 463 : 2013 3 CPJ 340
Tribunals and Commissions29 May 2013
M/S. Tejas Associates Vs Keshav Nidhi Co-Operative Housing Society Ltd , Moolji Lukhmidas , Vibhushan Estate Pvt. Ltd. , Executive Engineer Building Proposals (Ws) "R " South Municipal Corporation Of Greater Mumbai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 466 : 2014 1 CPJ 231
Tribunals and Commissions29 May 2013
Janachaitanya Housing Ltd. , Janachaitanya Housing Ltd., Rep. By Its Regional Vice President Office At Dwarakanagar 5Th Line, Visakhapatnam , Janachaitanya Housing Ltd., Rep. By Its Branch Manager Office At Dwarakanagar Vs Sri Rajesh Sony
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 468 : 2013 3 CPJ 331
Tribunals and Commissions29 May 2013
SANJAY GOYAL Vs UNITECH LTD. , Pioneer Urban Land And Infrastructure Ltd. Registered Office At: A-22, 3Rd Floor, Green Park, Aurobindo Marg , Ramesh Chandra, Executive Chairman Unitech Limited Registered Office At: 6, Community Centre, Saket
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 473 : 2013 3 CPJ 51
Tribunals and Commissions29 May 2013
SWAPAN KUMAR GHOSH , Smt.Swarnalata Ghosh Vs AMARTA GHOSH , Anjali Ghosh , Gayatri Ghosh , Samit Ghosh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 475 : 2013 3 CPJ 56
Tribunals and Commissions29 May 2013
M/S. Foresquare Developer Vs Dahisar Saraswati Co-Operative Housing Society Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 479 : 2014 4 CPJ 59
Tribunals and Commissions28 May 2013
M/S. Destiny Overseas Pvt. Ltd Vs Davender Prashad Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 457
Tribunals and Commissions28 May 2013
Rukma Devi W/O Radhey Shyam Khemka Vs Branch Manager, Sahara India Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 461 : 2013 3 CPJ 82
Tribunals and Commissions28 May 2013
Mohit Bindal Vs HARYANA URBAN DEVELOPMENT AUTHORITY , Administrator, Huda Gurgaon , Estate Officer, Huda Gurgaon
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 458 : 2013 3 CPJ 297
Tribunals and Commissions28 May 2013
ORIENTAL INSURANCE CO. LTD , Oriental Insurance Co. Ltd. Savitri Sadan Free Ganj, Ujjain (M.P.) Vs Shobha Mukhia
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 464 : 2013 3 CPJ 381
Tribunals and Commissions28 May 2013
M/S Vee Kay Cotsyn Ltd Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 469 : 2013 3 CPJ 66
Tribunals and Commissions28 May 2013
Sangeeta Arora Vs DLF UNIVERSAL LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 489 : 2013 3 CPJ 77
Tribunals and Commissions28 May 2013Petition dismissed
Ramesh Kumar (Dr.) Vs JAI KUMAR
National Consumer Disputes Redressal Commission · 2013 4 CPJ 28
Tribunals and Commissions27 May 2013
Anagha Shirish Jaitpal Vs Indraprastha Sahakari Griha , Master Aditya Shirish Jaitpal , Apurva Shirish Jaitpal , Suhasini Janardha Jaitpal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 454 : 2013 3 CPJ 158
Tribunals and Commissions27 May 2013
Sunil Bhandari Vs Ku. Pooja Kori , Laxmi Narayan Hospital Through Director Madan Mahal, Opp. Belasing School Nagpur Road
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 455 : 2013 3 CPJ 142
Tribunals and Commissions24 May 2013
MADHU SHARMA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 459 : 2013 3 CPJ 147
Tribunals and Commissions24 May 2013
T.P. Balagopal Vs Alexander John, V. S , M/S World Marketing And Services (P) Ltd. Represented By Managing Director, Mrs. Rose Mary Dionisius (Rani Thankachan) , G. P. Nair, Devaki Sadanam, Varnam Post, Cherthala, Alappuzha Dist.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 460 : 2013 3 CPJ 300
Tribunals and Commissions24 May 2013
Arzoo Yusuf Bagwan Vs Dr. Prashant Pol
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 462