Tribunals and Commissions09 Jul 2013Appeal is dismissed
Jet Airways (India) Ltd. Vs Vandana Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 524 : 2013 4 CPJ 369
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 24 of 44
Tribunals and Commissions08 Jul 2013
M/S. Ravindra Spinners Ltd. Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 510 : 2013 3 CPJ 539
Tribunals and Commissions08 Jul 2013
P. Laxmi Vs Branch Manager United Indian Insurance Company
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 512 : 2013 3 CPJ 542
Tribunals and Commissions08 Jul 2013
KOTAK MAHINDRA BANK LIMITED Vs Partha Pratim Chatterjee
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 511
Tribunals and Commissions08 Jul 2013Petitioner is dismissed
Ddf Vs Murugan Cold Storage Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 520
Tribunals and Commissions08 Jul 2013
Maytas Properties Ltd. Vs Bharati Khurana , Asha Khurana , G Sujatha , Madhuri Misra , Deutsche Post Finance Company Home Finance Ltd. , Arun Kumar Shah , Vimal Kishore Kaushik , Ramesh Chandra Bawa , Ramachandra Karunakaran
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 522
Tribunals and Commissions05 Jul 2013
Ashiana Inn Limited , AVTAR SINGH Vs Punjab And Sind Bank, Ifb, Bank
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 502
Tribunals and Commissions05 Jul 2013
Rahul Electricals Vs STATE BANK OF INDIA , The Oriental Insurance Company Ltd. Through Its Divisional Manager
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 501 : 2013 3 CPJ 556
Tribunals and Commissions05 Jul 2013
Anand Diamonds Pvt. Ltd. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 508 : 2013 3 CPJ 546
Tribunals and Commissions05 Jul 2013
K.K.Jewels Impex Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 503 : 2013 3 CPJ 559
Tribunals and Commissions05 Jul 2013
Ansal Properties And Infrastructure Ltd. Vs Nidhi Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 509 : 2013 3 CPJ 551
Tribunals and Commissions05 Jul 2013Petition is dismissed
MANAGING DIRECTOR , Managing Director Cholamandalam Ms. General Insurance Co. Ltd. Vs Borredy Pragahi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 514 : 2013 3 CPJ 541
Tribunals and Commissions05 Jul 2013
Indian Sugar Exim Corporation Limited Vs M/S. United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 507 : 2013 3 CPJ 392
Tribunals and Commissions05 Jul 2013Petition dismissed
Cholamandalam Ms. General Insurance Co. Ltd. And Anr. Vs Borredy Pragahi
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0006
Tribunals and Commissions05 Jul 2013Petition dismissed
Haryana Urban Development Authority And Anr. Vs RANDHIR SINGH
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0005
Tribunals and Commissions04 Jul 2013
Pdc Marketing Private Limited Vs Axis Bank Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 497 : 2013 3 CPJ 672
Tribunals and Commissions04 Jul 2013
Shital Fibres Ltd Vs Bharti Axa General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 496 : 2013 3 CPJ 674
Tribunals and Commissions04 Jul 2013
NARNE ESTATES PVT. LTD. Vs Dasari Janardhan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 498 : 2013 3 CPJ 667
Tribunals and Commissions04 Jul 2013
Mario Joseph Vs MARY FERNANDES
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 500 : 2013 3 CPJ 669
Tribunals and Commissions04 Jul 2013
SUPDT. OF POST OFFICES , Shri Babu Ram Postman Vs MAHABIR PRASAD , The Estate Officer Huda
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 499