Tribunals and Commissions25 Jul 2013Petition allowed
The Manager, Bharti AXA General Insurance Co. Ltd. through its Area Manager, (Legal) Vs B.A. Lokesh Kumar
National Consumer Disputes Redressal Commission · 2013 3 CPJ 528
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 22 of 44
Tribunals and Commissions24 Jul 2013Petition dismissed
M/s. SAS Motors Ltd. Vs Anant Haridas Choudhari Atahrdi
National Consumer Disputes Redressal Commission · 2013 3 CPJ 520
Tribunals and Commissions24 Jul 2013
UCO Bank (Through its Manager) Vs Shri S.D. Wadhawa
National Consumer Disputes Redressal Commission · 2013 3 CPJ 523
Tribunals and Commissions24 Jul 2013
Dr. Vincent C.K. Vs Jessy Jayapal and Others
National Consumer Disputes Redressal Commission · 2013 3 CPJ 575
Tribunals and Commissions24 Jul 2013Petition allowed
RAMESH CHANDRA SINGH Vs State Bank of India And Anr.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 600
Tribunals and Commissions23 Jul 2013Petition dismissed
Smt. Alaka Roy Vs Om Tara Maa Construction, Mr. Santanu Kanjilal representing M/s. Om Tara Maa Construction and Mr. Sanjib Das representing M/s. Om Tara Maa Construction
National Consumer Disputes Redressal Commission · 2013 3 CPJ 269
Tribunals and Commissions23 Jul 2013
Dr. Chandrakant Vitthal Sawant, Patel Vs Shri L.R. Pilankar Inspector of Land Records and Shri R.S. Malankar Survey Officer, Department of Land Records
National Consumer Disputes Redressal Commission · 2013 3 CPJ 532
Tribunals and Commissions23 Jul 2013Petition dismissed
Chandrakant S. Kothari Vs Dean, Sir Hurkirondas Norrotumdas Hospital And Research Centre and Dr. Nitul Parikh Hospital And Research Centre
National Consumer Disputes Redressal Commission · 2013 3 CPJ 681
Tribunals and Commissions23 Jul 2013
The Managing Director, H.P. State Cooperative Housing Federation Vs Shri Gian Chand And The Hamirpur Cooperative House Building Society Ltd. Through Its President
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0001
Tribunals and Commissions22 Jul 2013
Union Of India Through Its General Manager North Eastern Railway Gorakhpur Vs Shobha Agarwal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 537 : 2013 3 CPJ 469
Tribunals and Commissions22 Jul 2013
Examination Controller Maharshi Dayanand Saraswati University Ajmer Vs Kumari Atia Rasheed
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 536 : 2013 3 CPJ 387
Tribunals and Commissions22 Jul 2013petition is allowed
M/S. Bajaj Alliaz General Insurance Co. Ltd Vs K.Eswara Prasad
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 538 : 2013 3 CPJ 467
Tribunals and Commissions22 Jul 2013petitioner is dismissed
Arvind Chhabra Vs B.S.Tibrewal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 539
Tribunals and Commissions22 Jul 2013
M/S. Religare Securities Ltd Vs Om Singh Deswal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 540 : 2013 3 CPJ 466
Tribunals and Commissions22 Jul 2013petitioner is allowed
Trio Elevators Company (India) Ltd Vs Tansingh Chauhan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 541 : 2013 3 CPJ 464
Tribunals and Commissions22 Jul 2013
Nirmal Land Developers And Builders Through Its Proprietor Vs Rameshchandra Gopalrao Pande
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 542
Tribunals and Commissions22 Jul 2013Petition dismissed
Proprietor of Zuber Transport, Sohaibbhai Unusbhai Vohra Vs Reliance General Insurance Co.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 565
Tribunals and Commissions19 Jul 2013petitioner is dismissed
P.K.Sasi Vs Director H And J Infomark Industrial Estate
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 535 : 2013 3 CPJ 406
Tribunals and Commissions19 Jul 2013
SUJIT ROY Vs In-Charge Standard Chartered Bank
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 534 : 2013 3 CPJ 383
Tribunals and Commissions19 Jul 2013
Skariah Mathai Vs Mar Gregorious Memorial Muthoot Medical Centre
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 532 : 2013 3 CPJ 413